Himachal Pradesh High Court
State Of H.P. & Anr. vs . Yudhbir Singh A/W Connected Matter on 23 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
State of H.P. & Anr. Vs. Yudhbir Singh a/w connected matter Arb. Case No. 40/2022 a/w Ext. Petition No. 3/2022 .
Arb. Case No. 40/202223.12.2022 Present: Mr. P.K. Bhatti, Addl. AG, for the objectors.
Mr. Arjun Lall, Advocate, for the respondent.
Ext. Petition No. 3/2022 Mr. Vikas Rajput, Advocate, for the petitioner.
Mr. P.K. Bhatti, Addl. AG, for the respondents.
Ext. Petition No. 3/2022 Learned Additional Advocate General has placed on record communication dated 01.12.2022.
In view of the aforesaid communication an amount of Rs. 33,25,198/ (Rupees thirty three lacs twenty five thousand one hundred ninety eight only) has been deposited in the Registry of this Court vide bank draft, dated 30.11.2022.
OMP No. 656/2022 in Arb. Case No. 40/2022 Learned Additional Advocate General prays for and is granted a week's time to file reply to the application.
List on 30th December, 2022.
( Sushil Kukreja ) Judge 23rd December, 2022 (raman) ::: Downloaded on - 23/12/2022 20:38:04 :::CIS