Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Entire Act] State of Bihar - Section Section 18 in The Bihar Prohibition And Excise Act, 2016 18. Non Transferability of Licenses & permits. - All Licenses renewed and permits issued under this Act shall be non transferable.
