Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of Maharashtra - Subsection

Section 27A(1)(c) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(c)five office-bearers to be nominated by each of the registered association of hamals and weigh men, in the market area;