Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(3) in The Rajasthan Lands and Buildings Tax Act, 1964 (3)All the provisions of this Act, shall as far as may be apply to the determination of the tax in pursuance of a direction under sub-section
