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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(3) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(3)These rules shall be apply to whole state of Telangana for filling ordinary and casual vacancies in the offices of Member and Sarpanch of Gram Panchayat, Member of Mandal Praja Parishad and Member of Zilla Praja Parishad.