Patna High Court - Orders
Rakesh Kumar And Ors vs The Honble High Court Of Judicature At ... on 9 November, 2022
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20259 of 2018
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Rakesh Kumar and Ors.
... ... Petitioner/s
Versus
The Honble High Court Of Judicature At Patna Through Registrar General
High Court and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Shashi Dhar Jha, Adv.
For the Respondent/s : Mr. Gyan Prakash Ojha- GA7
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CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
SHARMA
ORAL ORDER
8 09-11-2022Learned counsel wants time to examine the judgement passed in the case of Suprabhat Kumar & Ors. vs State of Bihar & Ors. in CWJC No. 21219/2018 decided on 29.09.2022.
List this case again after two weeks.
(Sanjeev Prakash Sharma, J) Sachin/-
Item No. 61 U