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Patna High Court - Orders

Rakesh Kumar And Ors vs The Honble High Court Of Judicature At ... on 9 November, 2022

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.20259 of 2018
                  ======================================================
                  Rakesh Kumar and Ors.

                                                                             ... ... Petitioner/s
                                                 Versus
                  The Honble High Court Of Judicature At Patna Through Registrar General
                  High Court and Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    :     Mr. Shashi Dhar Jha, Adv.
                  For the Respondent/s    :     Mr. Gyan Prakash Ojha- GA7
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
                  SHARMA
                                        ORAL ORDER

8    09-11-2022

Learned counsel wants time to examine the judgement passed in the case of Suprabhat Kumar & Ors. vs State of Bihar & Ors. in CWJC No. 21219/2018 decided on 29.09.2022.

List this case again after two weeks.

(Sanjeev Prakash Sharma, J) Sachin/-

Item No. 61 U