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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Maharashtra - Subsection

Section 61(f) in The Mumbai Municipal Corporation Act, 1888

(f)the registration of births and deaths;
(ff)[ public vaccination in accordance with the provisions of the [Bombay Vaccination Act, 1877;] [Clauses (ff) and (gg) were inserted by Bombay 3 of 1907, Section 9(1).]]