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[Cites 0, Cited by 0] [Section 201] [Entire Act]

Union of India - Subsection

Section 201(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)Tower wagon shall run in the charge of a competent railway servant called incharge appointed in this behalf by the Dedicated Freight Corridor Railway administration who shall be personally responsible for all safety aspect regarding its movement and shall be responsible for taking the block, clearing the block etc.