Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 575] [Entire Act] Bengal Presidency - Subsection Section 575(c) in Police Regulations, Bengal , 1943 (c)Each day the Railway Police Inspector shall send extracts relating to cognizable crime from his daily report to the Superintendents of the districts concerned.
