Madhya Pradesh High Court
Rajendra Bharti vs The State Of Madhya Pradesh on 13 May, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-3152-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3152 of 2025 (RAJENDRA BHARTI Vs THE STATE OF MADHYA PRADESH ) Dated : 13-05-2025 Parties through their counsel.
Appeal is admitted for final hearing. Record of the trial Court be called for. List this appeal along with the record of the trial Court for final hearing in part-B of the cause list as per its turn and seniority.
(VIVEK AGARWAL) (DEVNARAYAN MISHRA)
JUDGE JUDGE
MTK
Signature Not Verified
Signed by: MOHD TABISH
KHAN
Signing time: 14-05-2025
11:05:16