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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Telangana - Subsection

Section 42(2)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(b)have the person's name and electoral roll number as mentioned in the certificate entered at the end of the marked copy of the electoral roll; and