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[Cites 0, Cited by 0] [Section 130(3)] [Section 130] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 130(3)(d) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(d)any unsubscribed portion in any reserved category may be added to any other reserved category/categories and the unsubscribed portion, if any, after such inter-se adjustments amongst the reserved categories shall be added to the net offer category;