Madhya Pradesh High Court
Laxman Prasad Raikwar vs The Union Of India on 16 February, 2026
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-20189-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 20189 of 2024 (LAXMAN PRASAD RAIKWAR Vs THE UNION OF INDIA AND OTHERS ) Dated : 16-02-2026 As advocates are abstaining from Court today, therefore, case is adjourned.
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(VISHAL DHAGAT) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 17-02-2026 11:08:32