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[Cites 0, Cited by 0] [Section 180(20)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(20)(e) in The Punjab Panchayati Raj Act, 1994

(e)sanctioning and distribution of pension for widows, old and physically disabled destitutes and allowances for unemployed and couples of inter-caste marriages in which one party is a member of a Scheduled Caste or a Backward Class;