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[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(5)(a) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(a)propose to the Board, the draft of any statutes and the Board may, either accept or reject the proposal, if it relates to a matter, not falling within the purview of the Academic Council;