Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(d) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(d)For processing of mixed recyclable waste Municipal Council/Nagar Panchayat have to establish recycling unit such as incineration, RDF Plant or other such recycling technology by their own or with help of any other licensed company/firm /organisation on Build-operate-transfer (BOT)/ object oriented (OO) method.