Section 2 in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985
2. Classification of Institutions.
- The Institutions established by the State Government under the After-care Programme will be classified as under:(i)Central After-care Home for men;(ii)Central After-cafe Home for Women;(iii)District After-care Shelters;(iv)Production units attached to the Central After-care Homes;(v)Such other institutions of similar nature as the State Government may establish from time to time.
