Section 44(ii) in The Maharaja Sayajirao University of Baroda Act, 1949
(ii)the Entrance Examination [if any, which may be instituted by the University with the consent of Government, and held in such subjects and in such manner as may be prescribed by the Ordinances] [These words were substituted for the words 'of the University' by Bombay 52 of 1950, Section 30 (b).]; or
