Section 1(1) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960
(1)This Act may be called the [Tamil Nadu] [Substituted for 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (2nd Amendment) Order, 1969.] Buildings (Lease and Rent Control) Act, 1960.
