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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3)(i) in The Rajasthan Irrigation and Drainage Act, 1954

(i)an officer to exercise general control over all irrigation and drainage works throughout [the State of Rajasthan] [Substituted by Rajasthan Act 27 of 1957.], and