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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Krishanpal on 26 February, 2018

            THE HIGH COURT OF MADHYA PRADESH
                       CRA-1040-2014
                 (THE STATE OF MADHYA PRADESH Vs KRISHANPAL)


  1
  Gwalior, Dated : 26-02-2018
       Parties as before.
       For the respondent No.3- Ballu alias Balbeer to show his

bonafide, let him appear before this court on 14/03/2018.

List on 14/03/2018.





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      (SHEEL NAGU)                                                 (S. A. DHARMADHIKARI)




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         JUDGE                                                                JUDGE


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           SUNEEL
                     Digitally signed by SUNEEL DUBEY

DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=9c2d806481e9d8b7ff8929d401b M 1ea60330bad94b1cccd25abb02f9394982 DUBEY 7e0, 2.5.4.45=032100E57F5B31AFDFC94F6827 4C1151E97EF124D6D041A9E32D2D71A5 A5B6A3314C74, cn=SUNEEL DUBEY Date: 2018.02.27 10:11:47 +05'30' of rt ou C h ig H