Madhya Pradesh High Court
The State Of Madhya Pradesh vs Krishanpal on 26 February, 2018
THE HIGH COURT OF MADHYA PRADESH
CRA-1040-2014
(THE STATE OF MADHYA PRADESH Vs KRISHANPAL)
1
Gwalior, Dated : 26-02-2018
Parties as before.
For the respondent No.3- Ballu alias Balbeer to show his
bonafide, let him appear before this court on 14/03/2018.
List on 14/03/2018.
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(SHEEL NAGU) (S. A. DHARMADHIKARI)
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JUDGE JUDGE
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Suneel
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SUNEEL
Digitally signed by SUNEEL DUBEY
DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=9c2d806481e9d8b7ff8929d401b M 1ea60330bad94b1cccd25abb02f9394982 DUBEY 7e0, 2.5.4.45=032100E57F5B31AFDFC94F6827 4C1151E97EF124D6D041A9E32D2D71A5 A5B6A3314C74, cn=SUNEEL DUBEY Date: 2018.02.27 10:11:47 +05'30' of rt ou C h ig H