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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Gujarat - Subsection

Section 42(1)(ii) in Kamdhenu University Act, 2009

(ii)the rules for the time being in force relating to the limits of withdrawals from the provident fund as applicable to such Government servant shall, so far as may be, apply to the subscriber.