Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Greater Bengaluru City Corporation - Section 62(b) in Bangalore Water Supply and Sewerage Act, 1964 (b)fails to comply with any order or direction lawfully given to him or any requisition lawfully made upon him under any of the said provisions,
