Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 457] [Entire Act]

State of Maharashtra - Subsection

Section 457(16) in The Maharashtra Municipal Corporations Act, 1949

(16)Vital statistics-The supply of forms of certificate regarding the cause of death to medical practitioners.