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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(ii) in The Merchant Shipping (Amendment) Act, 2002

(ii)after clause (g), the following clauses shall be inserted, namely:-' (h)" salvor" means any person rendering services in direct connection with salvage operations. Explanation.- For the purpose of this clause," salvage operations" includes-