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Madhya Pradesh High Court

Samvart Singh vs The State Of Madhya Pradesh on 18 June, 2018

THE HIGH COURT OF MADHYA PRADESH MCRC-8806-2018 (SAMVART SINGH Vs THE STATE OF MADHYA PRADESH) 13 Jabalpur, Dated : 18-06-2018 List the matter alongwith MCRC No.12791/2018.

(SUBODH ABHYANKAR) JUDGE e sh ad Digitally signed by VARSHA CHOURASIYA Date: 2018.06.19 12:40:54 +05'30' vc Pr a hy ad M of rt ou C h ig H