Karnataka High Court
Mr Raj -A Menda S/O Mr. Arjun M.Menda vs M/S. Rani Rasamani Real Estate on 3 June, 2010
Author: Ashok B.Hinchigeri
Bench: Ashok B.Hinchigeri
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 3"' DAY OF ILINE 2010
BEFORE _
THE HON'BLE MR. JUSTICE ASHOK B:»HINCHIGET.R'Iw.F, I
WRIT PETITION No.1I87S Of 2009 (GM-:CEC).:1_"
AND WRIT PETITION No.14375O'F__2009 _
BETWEEN:
I IN.§llQ'\lD\JA\J--7fll-IrV1E:A'JDIA\
S/O MR. ARILIN IVLMENDAT
Age:46 YEARS
HAVING HIS OFFICE AT "THE M_ILLENwI'A;"'
LEVEL 12--14,TOWER_"B" = ..
No.1 &2, MURPH_Y.--ROAD ' .
ULSOOR
BANGALORE-S-6UO3_8"*T.~7:-2 ' »
2. WS. MILLENNIA..R'EA:TORS:'PRIIVA"I*.E,VL_IA31ITED
3. WS. MILLENNIA.,D'EVfEL;OPER.S'PRIVATE LIMITED
BOTH PETITIONERS 21 AND 3"A'RE
COMPANIES REGISTERED UNDERTHE COMPANIES ACT,
HAVING THEIR R.EGIST-E_RE'D OFFICE AT
E I.MILL._ENIAj'__,V LEVEL TOWER "B"
NO.._1 3: 2,, MURPHY ROAD, ULSOOR
BANGAI,O'RET-550908, 'REP. BY THEIR DIRECTOR
SRI. RAJ A-MENDA "
PETITIONERS
'«.T(I3=,r_S'a-'é. R.V.BL;RfLI FOR M/S HOLLA AND HOLLA, ADVOCATE)
7ffAN.D':«."
' M/TS. RANI RASAMANI REAL ESTATE
.4 {M/S. R.R. REAL ESTATES)
A REGISTERED PARTNERSHIP FIRM HAVING
" ITS REGD. OFFICE AT 24-11-144, WARWICK
HOUSE, SHANTHINAGAR
6.
E0.
!\.'J
NELLORE-S24 O03
REP.BY ITS PARTNER SRI. B.SUMAl\éTH KUMAR
SR1. B. KUMARASWAMY REDDY
S/O B. NARAYANA REDDY
Age: 57 YEARS
SR1. B. SUMANTH KUMAR REDDY .
S/O B. KUMARASWAMY REDDY 1
Age: 28 YEARS
SMT. B.SRIi_AKSHMI
W/O B. KUMARASWAMY REDDY
Age: 49 YEARS
SMT. BHARITHA W/O NAYAAI1' SRiNA.fiH' 'R.t_:*O"O¥_
Age: 27 YEARS ._ .
BANGA§_ORE~56000,4 A
SMT. OAMEGUNTA FiAJES\A}ARAM'MA"'
W/O SHAKAR; 'RE"D_DJ*. ' '
SMT. NA1O.u...vE'"N i<_V}-\1';»}3a;SE_Sl:iJf3AM:T¥/IA'
W/O N. SR1N1v*A.St.JLU*':RErJrJ\('
Age: 55 "(EARS . = _
SRE. OAMEGUNTA V'ENKA'T.RS--E§S'HA'REDDY
S/O SHANKAR-<.RE'DOy*v,_ MAJOR
- ..VSRE..:$l')3iaIDL_J.SREEN'1\J'ASLJ.i;LJ REDDY
S/O N. RM:73ANA«_ REDDY, MAJOR
1SRm:AIO.LJ~«..M'AH'ESiH KUMAR REDDY
S/'ON. SR1.Nj:vA;S'ULu RE
Age:.._36 Y.E.RR5-- '
"-SR1. DAMEGUNTA SUBBA REDDY
* R';-.SiOR\/_ARA"OA REDDY, MAJOR
Sm'. OAMEGUNTA SRIHARAMMA
' wgo D. ADINARAYANA REDDY, MAJOR
SMT. KONDA BUJJAMMA
W/O K. RAMANA REDDY, MAEOR
I4. SR1. VEERAGANDHAM BRAMHAIAH
S/O VENKATASWARA RAO, MA3OR
15. SMT. B. SRAVYA
W/O B. SUMANTH KUMAR REDDY
Age: 25 YEARS
RESPONDENTS 2 TO 15 ARE R/AT 24-ii-14<_1_T,~m ._
WARWICK HOUSE 1 SHANTHINAGAR NELLORE~524 003 AND ALSO AT FLAT NO. 202 RAHEJA ARBOR , ST. JOHNS ROAD BANGALORE-560004
16. SMT. CHANDRASENA . , W/O LATE LEBURU VEERA RAC§HA\f.Af'RED ' Age: 53 YEARS H ' Y. Y '
17. SRI. VISHNU VARDIRA-:4 REDDY S/O LATE LEEIUR.'L144 v1T._E.P.A"RA__ Age: 30 YEARS .3 . '
18. MS. HAIxViISA\IE!\§IE~_V _ _ D/O LATE LEBURUx\fwEAE'RA'RAGHM/A REDDY Age: 32 YEARS ' RESPONDENTS 16 TO 18 ARE*R/A.T DOOR NO. 2/15, CHERLOvANGAI,u ., ' SvANG_AM(.M'}., N__EI.L,ORE DIST.R.I.:':T AN_DHRA«PRAD'ESH
19. 'M/SJ." CESSNA r3'AVR.DEN DEVELOPERS P\/T.LTD., HAVING ITS."OF'b'-ICE AT No.11, VENKATASWAMY NAIDU ROADQBANGALORE~56{)O53.
I AND ALSO AT THE FALCON HOUSE NO.1 '--MAIN GL}ARD CROSS ROAD, BANGALORE-560001 ';..,RER..BY ITS DIRECTORS MR. REzwAN RAZACK A MR. IRFAN RAZACK RESPONDENTS THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 THE CONSTITUTION OF INDIA PRAYING TO QUASH THE COMMON '' ;ORDER DT.17.3.09 \/IDE ANN-BS PASSED IN OS.NO.3l32/{)4 ON THE FELE OF THE XXIV ADDL. CITY CI\/EL JUDGE, BANGALORE CIW {CCH-- 6] ON IA.NOI9 UNDER ORDER 6 RULE 3.7 R/W SECTION 151 OF.'C'i?C, AND IA.NO.10, UNDER ORDER 1 RULE 10 R/WSECTION 151 AND FURTHE BE PLEASED To ALLOW THE SAID IA.NOS.9 &H_1'o,FI--i;E.D-.. IN THE ABOVE SUIT AND GRANT SUCH OTHER AND FURTI-{EOR _ AND ETC.
THIS WRIT PETITION COMING ON FOR»o»R»DERs'_:THIs'IEDIAST'; V COURT MADE THE FOLLOWING: 1;'. O R D f R D The petitioners' ieamed advocé't'eVvV:.s»:ibmits._th'at'-itheérhiatter is settied by the petitioners h_é""hEas':4.fiivVedé.a mefno in this regard. The said memo is tai<eo._'V petition is dismissed as not priessved.
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