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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(1)(a) in The Assam Cinemas (Regulation) Rules, 1960

(a)"No application certificate. A certificate from the Municipal Town Committee, Gram Panchayat, District Council or Development Authority wherever such authority exists having jurisdiction over the area that there is no objection to the erection of the proposed cinema building;