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State of Rajasthan - Section

Section 12 in Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018

12. Nodal Department.

- Department of Personnel in consultation with Sainik Kalyan Vibhag, will function as the Nodal Department for the purpose of administrating these rules and it may make any general or special order as it may considered necessary or expedient for proper implementation of these rules.