Chattisgarh High Court
New Jeevan Bus Service vs State Of Chhattisgarh 69 Wpc/3239/2018 ... on 28 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No.3213 of 2018
New Jeevan Bus Service Versus State of Chhattisgarh
WPC 3214/2018
28/11/2018 Shri V. K. Sharma, counsel for the petitioner.
Shri Sameer Beher, PL for the State.
Heard.
Issue notice to the respondents.
Learned State counsel would accept notice for both the respondents, therefore, process fee need not be paid.
List it after 6 weeks.
Sd/-
(Prashant Kumar Mishra) Judge Nirala