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State of Tamilnadu - Section

Section 69 in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

69. Act to override other law.

- The provisions of this Act and the rules made there under shall have effect notwithstanding anything inconsistent therewith contained in any law for the time being in force, or any custom, usage or contract or decree or order of a Court or other authority.