Section 4(1)(c) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(c)appoint a Resident Grievance Officer, who shall, subject to clause (b), be responsible forthe functions referred to in sub-rule (2) of rule 3.

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