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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(e) in The Payment Of Wages Act, 1936

(e)deductions for such amenities and services supplied by the employer as the [* * *] [ The words " Governor-General in Council or" omitted by A.O. 1937.] State Government [or any officer specified by it in this behalf] [ Inserted by Act 53 of 1964, Section 6 (w.e.f. 1.2.1965).] may, by general or special order, authorise;