Madhya Pradesh High Court
Hari Narayan Singh Chouhan vs Life Nisurance Corporation Of India on 15 September, 2022
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18165 of 2014 (HARI NARAYAN SINGH CHOUHAN Vs LIFE NISURANCE CORPORATION OF INDIA AND OTHERS) Dated : 15-09-2022 None for the petitioner.
Shri N.P.S. Ruprah, learned counsel for the petitioner. This matter is of the year 2014. List the case in the next week. It is made clear that if the learned counsel for the petitioner is not available on the next date of hearing, the matter shall be heard finally.
(S. A. DHARMADHIKARI) JUDGE DPS Digitally signed by DHEERAJ PRATAP SINGH Date: 2022.09.15 17:06:55 +05'30'