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[Cites 0, Cited by 3] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(5) in The Punjab Reorganisation Act, 1966

(5)Any component of the Beas Project in relation to which the construction has been completed after the appointed day may be transferred by the Central Government to the Board constituted under section 79 whereupon the provisions of that section shall apply as if it were a work included in sub-section (1) of that section.