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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The State Culture Fund Scheme, 2003

(2)The Committee may delegate to one of its members or a Subcommittee or Sub-Committees created for the purpose such of its power as may, in the opinion of the Committee, are required to be exercised merely for ministerial acts involving no discretion or are considered necessary conforming to common usage.