Section 23(a) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934
(a)[ Persons who hold qualifications in nursing or midwifery or health visiting recognized under the India Nursing Council Act, 1947; [Substituted by section 5 or U. P. Act XXXV of 1952.]
