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State of Sikkim - Section

Section 105 in Sikkim Panchayat Act, 1993

105. Validation.

- No act or proceeding of a Gram Panchayat or Zilla Panchayat shall be deemed to be invalid merely by reason of the existence of any vacancy in the Gram Panchayat or Zilla Panchayat, as the case may, be or any defect or irregularity in the constitution thereof.