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State of Rajasthan - Section

Section 24A in Rajasthan Rent Control Act, 2001

24A. [ Disposal of pending proceedings under Sections 23 or 24. [Inserted by Rajasthan Act No. 33 of 2017, dated 27.9.2017.]

- All the proceedings under Section 23 or 24 pending before the Rent Tribunal on the date of commencement of the Rajasthan Rent Control (Amendment) Act, 2017 (Act No. 33 of 2017) shall be continued and the Rent Tribunal may pass appropriate orders thereon as if Sec. 23 or 24 was not amended by the said Act.]Chapter - VII Miscellaneous