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Chattisgarh High Court

Commissioner, Central Excise, Customs ... vs Heliwal Polypackers Pvt. Ltd. 18 ... on 12 October, 2018

Bench: Ajay Kumar Tripathi, Parth Prateem Sahu

                                                                                         NAFR
                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                           TAXC No. 18 of 2017
               • Commissioner, Central Excise, Customs and Service Tax, Raipur Chhattisgarh
                                                                                ---- Appellant
                                                  Versus
               • Heliwal Polypackers Pvt. Ltd. Plot No.3, Rawabhata Industrial Area, Raipur,
                 Chhattisgarh
                                                                              ---- Respondent

__________________________________________________________________ For Appellant : Shri Vinay Pandey, Advocate Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Parth Prateem Sahu, Judge Order on Board Per, Ajay Kumar Tripathi, Chief Justice 12.10.2018

1. I.A. No. 01 of 2018 is an application for withdrawal of the appeal. For the reasons indicated therein, the said I.A. is allowed.

2. The appeal is dismissed as not pressed.

                         Sd/-                                               Sd/-
                 (Ajay Kumar Tripathi)                            (Parth Prateem Sahu)
                     Chief Justice                                        Judge
Chandra