Chattisgarh High Court
Commissioner, Central Excise, Customs ... vs Heliwal Polypackers Pvt. Ltd. 18 ... on 12 October, 2018
Bench: Ajay Kumar Tripathi, Parth Prateem Sahu
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
TAXC No. 18 of 2017
• Commissioner, Central Excise, Customs and Service Tax, Raipur Chhattisgarh
---- Appellant
Versus
• Heliwal Polypackers Pvt. Ltd. Plot No.3, Rawabhata Industrial Area, Raipur,
Chhattisgarh
---- Respondent
__________________________________________________________________ For Appellant : Shri Vinay Pandey, Advocate Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Parth Prateem Sahu, Judge Order on Board Per, Ajay Kumar Tripathi, Chief Justice 12.10.2018
1. I.A. No. 01 of 2018 is an application for withdrawal of the appeal. For the reasons indicated therein, the said I.A. is allowed.
2. The appeal is dismissed as not pressed.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Chandra