Delhi High Court - Orders
Signature Not Verified By:Harminder ... vs Mr. Sanjay Sharawat, Advocate In Item ... on 23 December, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~2096-2554, 34-1991 & 1993-2095
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1074/2021, W.P.(C) 1090/2021, W.P.(C) 1093/2021,
W.P.(C) 1095/2021, W.P.(C) 1096/2021, W.P.(C) 1098/2021,
W.P.(C) 1100/2021, W.P.(C) 1101/2021, W.P.(C) 1102/2021,
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W.P.(C) 1428/2021, W.P.(C) 1437/2021, W.P.(C) 1466/2021,
W.P.(C) 1469/2021, W.P.(C) 1471/2021, W.P.(C) 1481/2021,
W.P.(C) 1482/2021, W.P.(C) 1483/2021, W.P.(C) 1489/2021,
W.P.(C) 1492/2021, W.P.(C) 1501/2021, W.P.(C) 1504/2021,
W.P.(C) 1516/2021, W.P.(C) 1528/2021, W.P.(C) 1563/2021,
W.P.(C) 1565/2021, W.P.(C) 1570/2021, W.P.(C) 1576/2021,
W.P.(C) 1577/2021, W.P.(C) 1580/2021, W.P.(C) 1596/2021,
W.P.(C) 1638/2021, W.P.(C) 1658/2021, W.P.(C) 1663/2021,
W.P.(C) 1666/2021, W.P.(C) 1669/2021, W.P.(C) 1679/2021,
W.P.(C) 1681/2021, W.P.(C) 1683/2021, W.P.(C) 1757/2021,
W.P.(C) 1768/2021, W.P.(C) 1832/2021, W.P.(C) 1833/2021,
W.P.(C) 1834/2021, W.P.(C) 1864/2021, W.P.(C) 1877/2021,
W.P.(C) 1884/2021, W.P.(C) 1885/2021, W.P.(C) 1888/2021,
W.P.(C) 1894/2021, W.P.(C) 1901/2021, W.P.(C) 1903/2021,
W.P.(C) 1906/2021, W.P.(C) 1907/2021, W.P.(C) 1915/2021,
W.P.(C) 1934/2021, W.P.(C) 2020/2021, W.P.(C) 2030/2021,
W.P.(C) 2032/2021, W.P.(C) 2048/2021, W.P.(C) 2090/2021,
W.P.(C) 2095/2021, W.P.(C) 2096/2021, W.P.(C) 2097/2021,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 1 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 2098/2021, W.P.(C) 2099/2021, W.P.(C) 2100/2021,
W.P.(C) 2101/2021, W.P.(C) 2105/2021, W.P.(C) 2106/2021,
W.P.(C) 2133/2021, W.P.(C) 2136/2021, W.P.(C) 2137/2021,
W.P.(C) 2158/2021, W.P.(C) 2159/2021, W.P.(C) 2160/2021,
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W.P.(C) 5186/2021, W.P.(C) 5188/2021, W.P.(C) 5203/2021,
W.P.(C) 5204/2021, W.P.(C) 5206/2021, W.P.(C) 5207/2021,
W.P.(C) 5208/2021, W.P.(C) 5210/2021, W.P.(C) 5297/2021,
W.P.(C) 5340/2021, W.P.(C) 5345/2021, W.P.(C) 5433/2021,
W.P.(C) 5434/2021, W.P.(C) 5436/2021, W.P.(C) 5464/2021,
W.P.(C) 5465/2021, W.P.(C) 5466/2021, W.P.(C) 5469/2021,
W.P.(C) 5476/2021, W.P.(C) 5498/2021, W.P.(C) 5507/2021,
W.P.(C) 5548/2021, W.P.(C) 5549/2021, W.P.(C) 5562/2021,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 2 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 5588/2021, W.P.(C) 5609/2021, W.P.(C) 5673/2021,
W.P.(C) 5678/2021, W.P.(C) 5687/2021, W.P.(C) 5710/2021,
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W.P.(C) 7489/2021, W.P.(C) 7635/2021, W.P.(C) 7649/2021,
W.P.(C) 7665/2021, W.P.(C) 7723/2021, W.P.(C) 7729/2021,
W.P.(C) 7746/2021, W.P.(C) 7750/2021, W.P.(C) 7751/2021,
W.P.(C) 7767/2021, W.P.(C) 7778/2021, W.P.(C) 7779/2021,
W.P.(C) 7780/2021, W.P.(C) 7782/2021, W.P.(C) 7795/2021,
W.P.(C) 7800/2021, W.P.(C) 7803/2021, W.P.(C) 7812/2021,
W.P.(C) 7813/2021, W.P.(C) 7824/2021, W.P.(C) 7825/2021,
W.P.(C) 7837/2021, W.P.(C) 7839/2021, W.P.(C) 7841/2021,
W.P.(C) 7842/2021, W.P.(C) 7967/2021, W.P.(C) 7978/2021,
W.P.(C) 7981/2021, W.P.(C) 7982/2021, W.P.(C) 7983/2021,
W.P.(C) 7984/2021, W.P.(C) 7985/2021, W.P.(C) 7988/2021,
W.P.(C) 7989/2021, W.P.(C) 8029/2021, W.P.(C) 8044/2021,
W.P.(C) 8353/2021, W.P.(C) 8424/2021, W.P.(C) 8452/2021,
W.P.(C) 8456/2021, W.P.(C) 8459/2021, W.P.(C) 8461/2021,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 3 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 8554/2021, W.P.(C) 8610/2021, W.P.(C) 8773/2021,
W.P.(C) 8775/2021, W.P.(C) 8809/2021, W.P.(C) 8820/2021,
W.P.(C) 8826/2021, W.P.(C) 8871/2021, W.P.(C) 8882/2021,
W.P.(C) 8885/2021, W.P.(C) 8886/2021, W.P.(C) 8888/2021,
W.P.(C) 8918/2021, W.P.(C) 9042/2021, W.P.(C) 9083/2021,
W.P.(C) 9085/2021, W.P.(C) 9143/2021, W.P.(C) 9168/2021,
W.P.(C) 9195/2021, W.P.(C) 9214/2021, W.P.(C) 9259/2021,
W.P.(C) 9278/2021, W.P.(C) 9285/2021, W.P.(C) 9309/2021,
W.P.(C) 9314/2021, W.P.(C) 9320/2021, W.P.(C) 9505/2021,
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W.P.(C) 9785/2021, W.P.(C) 9786/2021, W.P.(C) 9834/2021,
W.P.(C) 9835/2021, W.P.(C) 9841/2021, W.P.(C) 9848/2021,
W.P.(C) 10075/2021, W.P.(C) 10077/2021, W.P.(C) 10106/2021,
W.P.(C) 10285/2021, W.P.(C) 10289/2021, W.P.(C) 10490/2021,
W.P.(C) 10531/2021, W.P.(C) 10691/2021, W.P.(C) 10868/2021,
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W.P.(C) 10938/2021, W.P.(C) 10939/2021, W.P.(C) 11096/2021,
W.P.(C) 11169/2021, W.P.(C) 11357/2021, W.P.(C) 11359/2021,
W.P.(C) 11366/2021, W.P.(C) 11374/2021, W.P.(C) 11411/2021,
W.P.(C) 11665/2021, W.P.(C) 11670/2021, W.P.(C) 11792/2021,
W.P.(C) 11840/2021, W.P.(C) 11872/2021, W.P.(C) 11874/2021,
W.P.(C) 11875/2021, W.P.(C) 11877/2021, W.P.(C) 11878/2021,
W.P.(C) 11923/2021, W.P.(C) 11939/2021, W.P.(C) 11945/2021,
W.P.(C) 11960/2021, W.P.(C) 11964/2021, W.P.(C) 11971/2021,
W.P.(C) 11972/2021, W.P.(C) 11973/2021, W.P.(C) 11975/2021,
W.P.(C) 11981/2021, W.P.(C) 11983/2021, W.P.(C) 11984/2021,
W.P.(C) 11986/2021, W.P.(C) 11988/2021, W.P.(C) 11990/2021,
W.P.(C) 11991/2021, W.P.(C) 11992/2021, W.P.(C) 11993/2021,
W.P.(C) 12043/2021, W.P.(C) 12206/2021, W.P.(C) 12226/2021,
W.P.(C) 12228/2021, W.P.(C) 12407/2021, W.P.(C) 12437/2021,
W.P.(C) 12572/2021, W.P.(C) 12644/2021, W.P.(C) 12662/2021,
W.P.(C) 12705/2021, W.P.(C) 12718/2021, W.P.(C) 12719/2021,
W.P.(C) 12729/2021, W.P.(C) 12732/2021, W.P.(C) 12733/2021,
W.P.(C) 12735/2021, W.P.(C) 12749/2021, W.P.(C) 12751/2021,
W.P.(C) 12752/2021, W.P.(C) 12781/2021, W.P.(C) 12877/2021,
W.P.(C) 12879/2021, W.P.(C) 12916/2021, W.P.(C) 13076/2021,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 4 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 13342/2021, W.P.(C) 13343/2021, W.P.(C) 13349/2021,
W.P.(C) 13353/2021, W.P.(C) 13359/2021, W.P.(C) 13630/2021,
W.P.(C) 13793/2021, W.P.(C) 13797/2021, W.P.(C) 13805/2021,
W.P.(C) 13830/2021, W.P.(C) 14411/2021, W.P.(C) 14691/2021,
W.P.(C) 11082/2019, W.P.(C) 12349/2019, W.P.(C) 12350/2019,
W.P.(C) 12431/2019, W.P.(C) 12578/2019, W.P.(C) 12579/2019,
W.P.(C) 12583/2019, W.P.(C) 13229/2019, W.P.(C) 13232/2019,
W.P.(C) 13364/2019, W.P.(C) 13378/2019, W.P.(C) 13380/2019,
W.P.(C) 13383/2019, W.P.(C) 13385/2019, W.P.(C) 13445/2019,
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W.P.(C) 13902/2019, W.P.(C) 13909/2019, W.P.(C) 13925/2019,
W.P.(C) 13929/2019, W.P.(C) 13931/2019, W.P.(C) 13933/2019,
W.P.(C) 13935/2019, W.P.(C) 13940/2019, W.P.(C) 13941/2019,
W.P.(C) 13942/2019, W.P.(C) 13949/2019, W.P.(C) 13950/2019,
W.P.(C) 13951/2019, W.P.(C) 13952/2019, W.P.(C) 13953/2019,
W.P.(C) 13955/2019, W.P.(C) 13957/2019, W.P.(C) 13959/2019,
W.P.(C) 13962/2019, W.P.(C) 13964/2019, W.P.(C) 13965/2019,
W.P.(C) 13967/2019, W.P.(C) 13979/2019, W.P.(C) 13984/2019,
W.P.(C) 49/2020, W.P.(C) 50/2020, W.P.(C) 52/2020,
W.P.(C) 53/2020, W.P.(C) 54/2020, W.P.(C) 55/2020,
W.P.(C) 62/2020, W.P.(C) 64/2020, W.P.(C) 65/2020,
W.P.(C) 66/2020, W.P.(C) 68/2020, W.P.(C) 69/2020,
W.P.(C) 70/2020, W.P.(C) 73/2020, W.P.(C) 74/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 5 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 75/2020, W.P.(C) 76/2020, W.P.(C) 80/2020,
W.P.(C) 81/2020, W.P.(C) 82/2020, W.P.(C) 83/2020,
W.P.(C) 85/2020, W.P.(C) 123/2020, W.P.(C) 124/2020,
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W.P.(C) 347/2020, W.P.(C) 348/2020, W.P.(C) 349/2020,
W.P.(C) 350/2020, W.P.(C) 351/2020, W.P.(C) 352/2020,
W.P.(C) 353/2020, W.P.(C) 354/2020, W.P.(C) 355/2020,
W.P.(C) 357/2020, W.P.(C) 358/2020, W.P.(C) 359/2020,
W.P.(C) 360/2020, W.P.(C) 361/2020, W.P.(C) 362/2020,
W.P.(C) 363/2020, W.P.(C) 364/2020, W.P.(C) 365/2020,
W.P.(C) 366/2020, W.P.(C) 367/2020, W.P.(C) 368/2020,
W.P.(C) 369/2020, W.P.(C) 370/2020, W.P.(C) 371/2020,
W.P.(C) 372/2020, W.P.(C) 373/2020, W.P.(C) 374/2020,
W.P.(C) 375/2020, W.P.(C) 376/2020, W.P.(C) 377/2020,
W.P.(C) 378/2020, W.P.(C) 379/2020, W.P.(C) 380/2020,
W.P.(C) 381/2020, W.P.(C) 382/2020, W.P.(C) 386/2020,
W.P.(C) 390/2020, W.P.(C) 393/2020, W.P.(C) 398/2020,
W.P.(C) 399/2020, W.P.(C) 400/2020, W.P.(C) 403/2020,
W.P.(C) 404/2020, W.P.(C) 406/2020, W.P.(C) 407/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 6 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 408/2020, W.P.(C) 412/2020, W.P.(C) 416/2020,
W.P.(C) 425/2020, W.P.(C) 427/2020, W.P.(C) 442/2020,
W.P.(C) 453/2020, W.P.(C) 458/2020, W.P.(C) 466/2020,
W.P.(C) 467/2020, W.P.(C) 468/2020, W.P.(C) 470/2020,
W.P.(C) 473/2020, W.P.(C) 474/2020, W.P.(C) 475/2020,
W.P.(C) 476/2020, W.P.(C) 479/2020, W.P.(C) 480/2020,
W.P.(C) 481/2020, W.P.(C) 482/2020, W.P.(C) 483/2020,
W.P.(C) 484/2020, W.P.(C) 485/2020, W.P.(C) 486/2020,
W.P.(C) 487/2020, W.P.(C) 488/2020, W.P.(C) 491/2020,
W.P.(C) 493/2020, W.P.(C) 494/2020, W.P.(C) 495/2020,
W.P.(C) 496/2020, W.P.(C) 498/2020, W.P.(C) 499/2020,
W.P.(C) 500/2020, W.P.(C) 501/2020, W.P.(C) 502/2020,
W.P.(C) 503/2020, W.P.(C) 504/2020, W.P.(C) 607/2020,
W.P.(C) 621/2020, W.P.(C) 745/2020, W.P.(C) 1024/2020,
W.P.(C) 1135/2020, W.P.(C) 1172/2020, W.P.(C) 1173/2020,
W.P.(C) 1334/2020, W.P.(C) 1339/2020, W.P.(C) 1411/2020,
W.P.(C) 1413/2020, W.P.(C) 1483/2020, W.P.(C) 1906/2020,
W.P.(C) 1948/2020, W.P.(C) 1959/2020, W.P.(C) 1974/2020,
W.P.(C) 1987/2020, W.P.(C) 1990/2020, W.P.(C) 2085/2020,
W.P.(C) 2103/2020, W.P.(C) 2600/2020, W.P.(C) 2602/2020,
W.P.(C) 2607/2020, W.P.(C) 2621/2020, W.P.(C) 2622/2020,
W.P.(C) 2623/2020, W.P.(C) 2626/2020, W.P.(C) 2627/2020,
W.P.(C) 2630/2020, W.P.(C) 2639/2020, W.P.(C) 2640/2020,
W.P.(C) 2642/2020, W.P.(C) 2648/2020, W.P.(C) 2649/2020,
W.P.(C) 2650/2020, W.P.(C) 2658/2020, W.P.(C) 2659/2020,
W.P.(C) 3286/2020, W.P.(C) 3287/2020, W.P.(C) 3288/2020,
W.P.(C) 3289/2020, W.P.(C) 3290/2020, W.P.(C) 3291/2020,
W.P.(C) 3462/2020, W.P.(C) 3468/2020, W.P.(C) 3480/2020,
W.P.(C) 3482/2020, W.P.(C) 3484/2020, W.P.(C) 3486/2020,
W.P.(C) 3487/2020, W.P.(C) 3488/2020, W.P.(C) 3489/2020,
W.P.(C) 3490/2020, W.P.(C) 3491/2020, W.P.(C) 3492/2020,
W.P.(C) 3504/2020, W.P.(C) 3527/2020, W.P.(C) 3538/2020,
W.P.(C) 3539/2020, W.P.(C) 3540/2020, W.P.(C) 3541/2020,
W.P.(C) 3542/2020, W.P.(C) 3543/2020, W.P.(C) 3544/2020,
W.P.(C) 3545/2020, W.P.(C) 3673/2020, W.P.(C) 3674/2020,
W.P.(C) 3701/2020, W.P.(C) 3726/2020, W.P.(C) 3727/2020,
W.P.(C) 3728/2020, W.P.(C) 3729/2020, W.P.(C) 3730/2020,
W.P.(C) 3797/2020, W.P.(C) 3798/2020, W.P.(C) 3799/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 7 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 3800/2020, W.P.(C) 3801/2020, W.P.(C) 3802/2020,
W.P.(C) 3839/2020, W.P.(C) 3840/2020, W.P.(C) 3841/2020,
W.P.(C) 3842/2020, W.P.(C) 3843/2020, W.P.(C) 3863/2020,
W.P.(C) 3864/2020, W.P.(C) 3865/2020, W.P.(C) 3866/2020,
W.P.(C) 3867/2020, W.P.(C) 3868/2020, W.P.(C) 3869/2020,
W.P.(C) 3870/2020, W.P.(C) 3871/2020, W.P.(C) 3872/2020,
W.P.(C) 3873/2020, W.P.(C) 3874/2020, W.P.(C) 3875/2020,
W.P.(C) 3876/2020, W.P.(C) 3877/2020, W.P.(C) 3878/2020,
W.P.(C) 3889/2020, W.P.(C) 3890/2020, W.P.(C) 3891/2020,
W.P.(C) 3892/2020, W.P.(C) 3893/2020, W.P.(C) 3894/2020,
W.P.(C) 3900/2020, W.P.(C) 3948/2020, W.P.(C) 3949/2020,
W.P.(C) 3950/2020, W.P.(C) 3951/2020, W.P.(C) 3952/2020,
W.P.(C) 3953/2020, W.P.(C) 3955/2020, W.P.(C) 3960/2020,
W.P.(C) 3961/2020, W.P.(C) 3962/2020, W.P.(C) 3963/2020,
W.P.(C) 3964/2020, W.P.(C) 3967/2020, W.P.(C) 3968/2020,
W.P.(C) 3970/2020, W.P.(C) 3971/2020, W.P.(C) 3972/2020,
W.P.(C) 3973/2020, W.P.(C) 3974/2020, W.P.(C) 3975/2020,
W.P.(C) 3978/2020, W.P.(C) 3979/2020, W.P.(C) 3980/2020,
W.P.(C) 3981/2020, W.P.(C) 3982/2020, W.P.(C) 4000/2020,
W.P.(C) 4036/2020, W.P.(C) 4037/2020, W.P.(C) 4038/2020,
W.P.(C) 4039/2020, W.P.(C) 4040/2020, W.P.(C) 4041/2020,
W.P.(C) 4042/2020, W.P.(C) 4043/2020, W.P.(C) 4044/2020,
W.P.(C) 4045/2020, W.P.(C) 4046/2020, W.P.(C) 4047/2020,
W.P.(C) 4064/2020, W.P.(C) 4066/2020, W.P.(C) 4067/2020,
W.P.(C) 4068/2020, W.P.(C) 4069/2020, W.P.(C) 4070/2020,
W.P.(C) 4071/2020, W.P.(C) 4072/2020, W.P.(C) 4073/2020,
W.P.(C) 4074/2020, W.P.(C) 4075/2020, W.P.(C) 4080/2020,
W.P.(C) 4089/2020, W.P.(C) 4090/2020, W.P.(C) 4091/2020,
W.P.(C) 4093/2020, W.P.(C) 4094/2020, W.P.(C) 4095/2020,
W.P.(C) 4096/2020, W.P.(C) 4098/2020, W.P.(C) 4100/2020,
W.P.(C) 4142/2020, W.P.(C) 4144/2020, W.P.(C) 4146/2020,
W.P.(C) 4148/2020, W.P.(C) 4151/2020, W.P.(C) 4152/2020,
W.P.(C) 4153/2020, W.P.(C) 4154/2020, W.P.(C) 4159/2020,
W.P.(C) 4160/2020, W.P.(C) 4161/2020, W.P.(C) 4162/2020,
W.P.(C) 4163/2020, W.P.(C) 4194/2020, W.P.(C) 4196/2020,
W.P.(C) 4200/2020, W.P.(C) 4202/2020, W.P.(C) 4204/2020,
W.P.(C) 4215/2020, W.P.(C) 4216/2020, W.P.(C) 4217/2020,
W.P.(C) 4226/2020, W.P.(C) 4227/2020, W.P.(C) 4228/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 8 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 4229/2020, W.P.(C) 4230/2020, W.P.(C) 4231/2020,
W.P.(C) 4245/2020, W.P.(C) 4250/2020, W.P.(C) 4255/2020,
W.P.(C) 4256/2020, W.P.(C) 4257/2020, W.P.(C) 4258/2020,
W.P.(C) 4259/2020, W.P.(C) 4260/2020, W.P.(C) 4261/2020,
W.P.(C) 4262/2020, W.P.(C) 4263/2020, W.P.(C) 4264/2020,
W.P.(C) 4265/2020, W.P.(C) 4266/2020, W.P.(C) 4267/2020,
W.P.(C) 4268/2020, W.P.(C) 4273/2020, W.P.(C) 4278/2020,
W.P.(C) 4279/2020, W.P.(C) 4280/2020, W.P.(C) 4281/2020,
W.P.(C) 4282/2020, W.P.(C) 4283/2020, W.P.(C) 4284/2020,
W.P.(C) 4285/2020, W.P.(C) 4324/2020, W.P.(C) 4325/2020,
W.P.(C) 4326/2020, W.P.(C) 4327/2020, W.P.(C) 4328/2020,
W.P.(C) 4329/2020, W.P.(C) 4330/2020, W.P.(C) 4331/2020,
W.P.(C) 4332/2020, W.P.(C) 4333/2020, W.P.(C) 4334/2020,
W.P.(C) 4335/2020, W.P.(C) 4336/2020, W.P.(C) 4369/2020,
W.P.(C) 4370/2020, W.P.(C) 4371/2020, W.P.(C) 4374/2020,
W.P.(C) 4376/2020, W.P.(C) 4433/2020, W.P.(C) 4434/2020,
W.P.(C) 4435/2020, W.P.(C) 4437/2020, W.P.(C) 4439/2020,
W.P.(C) 4440/2020, W.P.(C) 4467/2020, W.P.(C) 4468/2020,
W.P.(C) 4469/2020, W.P.(C) 4470/2020, W.P.(C) 4471/2020,
W.P.(C) 4472/2020, W.P.(C) 4473/2020, W.P.(C) 4474/2020,
W.P.(C) 4476/2020, W.P.(C) 4477/2020, W.P.(C) 4498/2020,
W.P.(C) 4499/2020, W.P.(C) 4500/2020, W.P.(C) 4501/2020,
W.P.(C) 4502/2020, W.P.(C) 4503/2020, W.P.(C) 4504/2020,
W.P.(C) 4505/2020, W.P.(C) 4506/2020, W.P.(C) 4507/2020,
W.P.(C) 4508/2020, W.P.(C) 4520/2020, W.P.(C) 4535/2020,
W.P.(C) 4536/2020, W.P.(C) 4549/2020, W.P.(C) 4550/2020,
W.P.(C) 4551/2020, W.P.(C) 4570/2020, W.P.(C) 4596/2020,
W.P.(C) 4639/2020, W.P.(C) 4640/2020, W.P.(C) 4641/2020,
W.P.(C) 4642/2020, W.P.(C) 4643/2020, W.P.(C) 4644/2020,
W.P.(C) 4645/2020, W.P.(C) 4646/2020, W.P.(C) 4647/2020,
W.P.(C) 4648/2020, W.P.(C) 4649/2020, W.P.(C) 4650/2020,
W.P.(C) 4651/2020, W.P.(C) 4652/2020, W.P.(C) 4653/2020,
W.P.(C) 4654/2020, W.P.(C) 4655/2020, W.P.(C) 4656/2020,
W.P.(C) 4657/2020, W.P.(C) 4658/2020, W.P.(C) 4659/2020,
W.P.(C) 4660/2020, W.P.(C) 4661/2020, W.P.(C) 4662/2020,
W.P.(C) 4663/2020, W.P.(C) 4664/2020, W.P.(C) 4665/2020,
W.P.(C) 4666/2020, W.P.(C) 4667/2020, W.P.(C) 4668/2020,
W.P.(C) 4669/2020, W.P.(C) 4670/2020, W.P.(C) 4671/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 9 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 4672/2020, W.P.(C) 4673/2020, W.P.(C) 4674/2020,
W.P.(C) 4675/2020, W.P.(C) 4676/2020, W.P.(C) 4677/2020,
W.P.(C) 4678/2020, W.P.(C) 4703/2020, W.P.(C) 4709/2020,
W.P.(C) 4711/2020, W.P.(C) 4722/2020, W.P.(C) 4723/2020,
W.P.(C) 4724/2020, W.P.(C) 4725/2020, W.P.(C) 4726/2020,
W.P.(C) 4727/2020, W.P.(C) 4728/2020, W.P.(C) 4729/2020,
W.P.(C) 4730/2020, W.P.(C) 4731/2020, W.P.(C) 4732/2020,
W.P.(C) 4766/2020, W.P.(C) 4767/2020, W.P.(C) 4769/2020,
W.P.(C) 4771/2020, W.P.(C) 4775/2020, W.P.(C) 4777/2020,
W.P.(C) 4779/2020, W.P.(C) 4781/2020, W.P.(C) 4782/2020,
W.P.(C) 4783/2020, W.P.(C) 4784/2020, W.P.(C) 4785/2020,
W.P.(C) 4786/2020, W.P.(C) 4787/2020, W.P.(C) 4788/2020,
W.P.(C) 4789/2020, W.P.(C) 4790/2020, W.P.(C) 4791/2020,
W.P.(C) 4792/2020, W.P.(C) 4795/2020, W.P.(C) 4796/2020,
W.P.(C) 4797/2020, W.P.(C) 4799/2020, W.P.(C) 4800/2020,
W.P.(C) 4801/2020, W.P.(C) 4802/2020, W.P.(C) 4803/2020,
W.P.(C) 4805/2020, W.P.(C) 4807/2020, W.P.(C) 4808/2020,
W.P.(C) 4809/2020, W.P.(C) 4810/2020, W.P.(C) 4812/2020,
W.P.(C) 4813/2020, W.P.(C) 4815/2020, W.P.(C) 4817/2020,
W.P.(C) 4819/2020, W.P.(C) 4820/2020, W.P.(C) 4828/2020,
W.P.(C) 4855/2020, W.P.(C) 4856/2020, W.P.(C) 4857/2020,
W.P.(C) 4858/2020, W.P.(C) 4859/2020, W.P.(C) 4860/2020,
W.P.(C) 4861/2020, W.P.(C) 4862/2020, W.P.(C) 4863/2020,
W.P.(C) 4864/2020, W.P.(C) 4865/2020, W.P.(C) 4866/2020,
W.P.(C) 4867/2020, W.P.(C) 4868/2020, W.P.(C) 4869/2020,
W.P.(C) 4870/2020, W.P.(C) 4871/2020, W.P.(C) 4872/2020,
W.P.(C) 4882/2020, W.P.(C) 4889/2020, W.P.(C) 4898/2020,
W.P.(C) 4899/2020, W.P.(C) 4900/2020, W.P.(C) 4901/2020,
W.P.(C) 4902/2020, W.P.(C) 4903/2020, W.P.(C) 4906/2020,
W.P.(C) 4907/2020, W.P.(C) 4908/2020, W.P.(C) 4909/2020,
W.P.(C) 4910/2020, W.P.(C) 4911/2020, W.P.(C) 4913/2020,
W.P.(C) 4914/2020, W.P.(C) 4915/2020, W.P.(C) 4916/2020,
W.P.(C) 4917/2020, W.P.(C) 4918/2020, W.P.(C) 4919/2020,
W.P.(C) 4920/2020, W.P.(C) 4921/2020, W.P.(C) 4922/2020,
W.P.(C) 4923/2020, W.P.(C) 4924/2020, W.P.(C) 4925/2020,
W.P.(C) 4926/2020, W.P.(C) 4931/2020, W.P.(C) 4932/2020,
W.P.(C) 4934/2020, W.P.(C) 4937/2020, W.P.(C) 4945/2020,
W.P.(C) 4946/2020, W.P.(C) 4948/2020, W.P.(C) 4950/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 10 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 4952/2020, W.P.(C) 4954/2020, W.P.(C) 4962/2020,
W.P.(C) 4964/2020, W.P.(C) 4965/2020, W.P.(C) 4966/2020,
W.P.(C) 4967/2020, W.P.(C) 4968/2020, W.P.(C) 4969/2020,
W.P.(C) 4970/2020, W.P.(C) 4971/2020, W.P.(C) 4972/2020,
W.P.(C) 4973/2020, W.P.(C) 4974/2020, W.P.(C) 4977/2020,
W.P.(C) 4980/2020, W.P.(C) 5003/2020, W.P.(C) 5004/2020,
W.P.(C) 5005/2020, W.P.(C) 5006/2020, W.P.(C) 5007/2020,
W.P.(C) 5009/2020, W.P.(C) 5013/2020, W.P.(C) 5014/2020,
W.P.(C) 5015/2020, W.P.(C) 5016/2020, W.P.(C) 5017/2020,
W.P.(C) 5018/2020, W.P.(C) 5019/2020, W.P.(C) 5020/2020,
W.P.(C) 5021/2020, W.P.(C) 5030/2020, W.P.(C) 5040/2020,
W.P.(C) 5041/2020, W.P.(C) 5042/2020, W.P.(C) 5044/2020,
W.P.(C) 5045/2020, W.P.(C) 5046/2020, W.P.(C) 5047/2020,
W.P.(C) 5048/2020, W.P.(C) 5049/2020, W.P.(C) 5050/2020,
W.P.(C) 5058/2020, W.P.(C) 5088/2020, W.P.(C) 5089/2020,
W.P.(C) 5090/2020, W.P.(C) 5091/2020, W.P.(C) 5092/2020,
W.P.(C) 5093/2020, W.P.(C) 5094/2020, W.P.(C) 5095/2020,
W.P.(C) 5096/2020, W.P.(C) 5097/2020, W.P.(C) 5098/2020,
W.P.(C) 5099/2020, W.P.(C) 5100/2020, W.P.(C) 5101/2020,
W.P.(C) 5102/2020, W.P.(C) 5103/2020, W.P.(C) 5104/2020,
W.P.(C) 5105/2020, W.P.(C) 5106/2020, W.P.(C) 5107/2020,
W.P.(C) 5108/2020, W.P.(C) 5109/2020, W.P.(C) 5110/2020,
W.P.(C) 5111/2020, W.P.(C) 5112/2020, W.P.(C) 5113/2020,
W.P.(C) 5114/2020, W.P.(C) 5115/2020, W.P.(C) 5116/2020,
W.P.(C) 5117/2020, W.P.(C) 5118/2020, W.P.(C) 5119/2020,
W.P.(C) 5120/2020, W.P.(C) 5121/2020, W.P.(C) 5122/2020,
W.P.(C) 5123/2020, W.P.(C) 5124/2020, W.P.(C) 5125/2020,
W.P.(C) 5126/2020, W.P.(C) 5127/2020, W.P.(C) 5128/2020,
W.P.(C) 5129/2020, W.P.(C) 5130/2020, W.P.(C) 5131/2020,
W.P.(C) 5132/2020, W.P.(C) 5133/2020, W.P.(C) 5134/2020,
W.P.(C) 5135/2020, W.P.(C) 5136/2020, W.P.(C) 5137/2020,
W.P.(C) 5138/2020, W.P.(C) 5139/2020, W.P.(C) 5140/2020,
W.P.(C) 5141/2020, W.P.(C) 5142/2020, W.P.(C) 5143/2020,
W.P.(C) 5144/2020, W.P.(C) 5145/2020, W.P.(C) 5146/2020,
W.P.(C) 5147/2020, W.P.(C) 5148/2020, W.P.(C) 5149/2020,
W.P.(C) 5150/2020, W.P.(C) 5151/2020, W.P.(C) 5152/2020,
W.P.(C) 5165/2020, W.P.(C) 5177/2020, W.P.(C) 5202/2020,
W.P.(C) 5203/2020, W.P.(C) 5205/2020, W.P.(C) 5216/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 11 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 5249/2020, W.P.(C) 5250/2020, W.P.(C) 5318/2020,
W.P.(C) 5319/2020, W.P.(C) 5321/2020, W.P.(C) 5324/2020,
W.P.(C) 5328/2020, W.P.(C) 5343/2020, W.P.(C) 5345/2020,
W.P.(C) 5346/2020, W.P.(C) 5348/2020, W.P.(C) 5350/2020,
W.P.(C) 5351/2020, W.P.(C) 5352/2020, W.P.(C) 5353/2020,
W.P.(C) 5355/2020, W.P.(C) 5357/2020, W.P.(C) 5358/2020,
W.P.(C) 5359/2020, W.P.(C) 5361/2020, W.P.(C) 5362/2020,
W.P.(C) 5363/2020, W.P.(C) 5365/2020, W.P.(C) 5374/2020,
W.P.(C) 5375/2020, W.P.(C) 5395/2020, W.P.(C) 5396/2020,
W.P.(C) 5401/2020, W.P.(C) 5403/2020, W.P.(C) 5405/2020,
W.P.(C) 5419/2020, W.P.(C) 5420/2020, W.P.(C) 5421/2020,
W.P.(C) 5422/2020, W.P.(C) 5429/2020, W.P.(C) 5431/2020,
W.P.(C) 5434/2020, W.P.(C) 5435/2020, W.P.(C) 5446/2020,
W.P.(C) 5448/2020, W.P.(C) 5449/2020, W.P.(C) 5450/2020,
W.P.(C) 5461/2020, W.P.(C) 5462/2020, W.P.(C) 5463/2020,
W.P.(C) 5464/2020, W.P.(C) 5471/2020, W.P.(C) 5499/2020,
W.P.(C) 5500/2020, W.P.(C) 5501/2020, W.P.(C) 5502/2020,
W.P.(C) 5503/2020, W.P.(C) 5504/2020, W.P.(C) 5506/2020,
W.P.(C) 5620/2020, W.P.(C) 5621/2020, W.P.(C) 5628/2020,
W.P.(C) 5629/2020, W.P.(C) 5652/2020, W.P.(C) 5653/2020,
W.P.(C) 5663/2020, W.P.(C) 5678/2020, W.P.(C) 5679/2020,
W.P.(C) 5680/2020, W.P.(C) 5681/2020, W.P.(C) 5683/2020,
W.P.(C) 5685/2020, W.P.(C) 5686/2020, W.P.(C) 5687/2020,
W.P.(C) 5688/2020, W.P.(C) 5721/2020, W.P.(C) 5734/2020,
W.P.(C) 5736/2020, W.P.(C) 5739/2020, W.P.(C) 5742/2020,
W.P.(C) 5751/2020, W.P.(C) 5752/2020, W.P.(C) 5754/2020,
W.P.(C) 5758/2020, W.P.(C) 5760/2020, W.P.(C) 5762/2020,
W.P.(C) 5763/2020, W.P.(C) 5795/2020, W.P.(C) 5799/2020,
W.P.(C) 5800/2020, W.P.(C) 5801/2020, W.P.(C) 5802/2020,
W.P.(C) 5812/2020, W.P.(C) 5822/2020, W.P.(C) 5824/2020,
W.P.(C) 5830/2020, W.P.(C) 5844/2020, W.P.(C) 5892/2020,
W.P.(C) 5901/2020, W.P.(C) 5988/2020, W.P.(C) 5989/2020,
W.P.(C) 5990/2020, W.P.(C) 5992/2020, W.P.(C) 5993/2020,
W.P.(C) 5994/2020, W.P.(C) 5996/2020, W.P.(C) 6002/2020,
W.P.(C) 6003/2020, W.P.(C) 6004/2020, W.P.(C) 6005/2020,
W.P.(C) 6006/2020, W.P.(C) 6012/2020, W.P.(C) 6015/2020,
W.P.(C) 6016/2020, W.P.(C) 6017/2020, W.P.(C) 6018/2020,
W.P.(C) 6019/2020, W.P.(C) 6020/2020, W.P.(C) 6021/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 12 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 6022/2020, W.P.(C) 6023/2020, W.P.(C) 6024/2020,
W.P.(C) 6025/2020, W.P.(C) 6026/2020, W.P.(C) 6027/2020,
W.P.(C) 6028/2020, W.P.(C) 6029/2020, W.P.(C) 6030/2020,
W.P.(C) 6031/2020, W.P.(C) 6032/2020, W.P.(C) 6051/2020,
W.P.(C) 6052/2020, W.P.(C) 6054/2020, W.P.(C) 6072/2020,
W.P.(C) 6085/2020, W.P.(C) 6086/2020, W.P.(C) 6087/2020,
W.P.(C) 6101/2020, W.P.(C) 6115/2020, W.P.(C) 6116/2020,
W.P.(C) 6118/2020, W.P.(C) 6119/2020, W.P.(C) 6121/2020,
W.P.(C) 6122/2020, W.P.(C) 6124/2020, W.P.(C) 6125/2020,
W.P.(C) 6126/2020, W.P.(C) 6128/2020, W.P.(C) 6129/2020,
W.P.(C) 6130/2020, W.P.(C) 6131/2020, W.P.(C) 6132/2020,
W.P.(C) 6133/2020, W.P.(C) 6134/2020, W.P.(C) 6135/2020,
W.P.(C) 6136/2020, W.P.(C) 6137/2020, W.P.(C) 6138/2020,
W.P.(C) 6139/2020, W.P.(C) 6140/2020, W.P.(C) 6141/2020,
W.P.(C) 6142/2020, W.P.(C) 6144/2020, W.P.(C) 6146/2020,
W.P.(C) 6188/2020, W.P.(C) 6217/2020, W.P.(C) 6218/2020,
W.P.(C) 6230/2020, W.P.(C) 6234/2020, W.P.(C) 6236/2020,
W.P.(C) 6237/2020, W.P.(C) 6242/2020, W.P.(C) 6243/2020,
W.P.(C) 6248/2020, W.P.(C) 6250/2020, W.P.(C) 6252/2020,
W.P.(C) 6254/2020, W.P.(C) 6255/2020, W.P.(C) 6257/2020,
W.P.(C) 6258/2020, W.P.(C) 6260/2020, W.P.(C) 6263/2020,
W.P.(C) 6265/2020, W.P.(C) 6266/2020, W.P.(C) 6267/2020,
W.P.(C) 6268/2020, W.P.(C) 6269/2020, W.P.(C) 6270/2020,
W.P.(C) 6271/2020, W.P.(C) 6272/2020, W.P.(C) 6274/2020,
W.P.(C) 6275/2020, W.P.(C) 6276/2020, W.P.(C) 6277/2020,
W.P.(C) 6278/2020, W.P.(C) 6279/2020, W.P.(C) 6280/2020,
W.P.(C) 6281/2020, W.P.(C) 6282/2020, W.P.(C) 6284/2020,
W.P.(C) 6285/2020, W.P.(C) 6286/2020, W.P.(C) 6287/2020,
W.P.(C) 6288/2020, W.P.(C) 6289/2020, W.P.(C) 6290/2020,
W.P.(C) 6292/2020, W.P.(C) 6294/2020, W.P.(C) 6295/2020,
W.P.(C) 6296/2020, W.P.(C) 6298/2020, W.P.(C) 6299/2020,
W.P.(C) 6300/2020, W.P.(C) 6302/2020, W.P.(C) 6303/2020,
W.P.(C) 6305/2020, W.P.(C) 6306/2020, W.P.(C) 6341/2020,
W.P.(C) 6343/2020, W.P.(C) 6344/2020, W.P.(C) 6345/2020,
W.P.(C) 6346/2020, W.P.(C) 6347/2020, W.P.(C) 6348/2020,
W.P.(C) 6349/2020, W.P.(C) 6350/2020, W.P.(C) 6353/2020,
W.P.(C) 6354/2020, W.P.(C) 6355/2020, W.P.(C) 6356/2020,
W.P.(C) 6357/2020, W.P.(C) 6358/2020, W.P.(C) 6359/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 13 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 6360/2020, W.P.(C) 6361/2020, W.P.(C) 6362/2020,
W.P.(C) 6363/2020, W.P.(C) 6374/2020, W.P.(C) 6375/2020,
W.P.(C) 6376/2020, W.P.(C) 6377/2020, W.P.(C) 6379/2020,
W.P.(C) 6399/2020, W.P.(C) 6403/2020, W.P.(C) 6404/2020,
W.P.(C) 6416/2020, W.P.(C) 6434/2020, W.P.(C) 6435/2020,
W.P.(C) 6436/2020, W.P.(C) 6437/2020, W.P.(C) 6438/2020,
W.P.(C) 6439/2020, W.P.(C) 6440/2020, W.P.(C) 6441/2020,
W.P.(C) 6442/2020, W.P.(C) 6443/2020, W.P.(C) 6445/2020,
W.P.(C) 6447/2020, W.P.(C) 6448/2020, W.P.(C) 6449/2020,
W.P.(C) 6450/2020, W.P.(C) 6451/2020, W.P.(C) 6452/2020,
W.P.(C) 6453/2020, W.P.(C) 6454/2020, W.P.(C) 6455/2020,
W.P.(C) 6456/2020, W.P.(C) 6457/2020, W.P.(C) 6461/2020,
W.P.(C) 6462/2020, W.P.(C) 6464/2020, W.P.(C) 6465/2020,
W.P.(C) 6467/2020, W.P.(C) 6468/2020, W.P.(C) 6469/2020,
W.P.(C) 6470/2020, W.P.(C) 6471/2020, W.P.(C) 6472/2020,
W.P.(C) 6474/2020, W.P.(C) 6475/2020, W.P.(C) 6476/2020,
W.P.(C) 6477/2020, W.P.(C) 6478/2020, W.P.(C) 6480/2020,
W.P.(C) 6484/2020, W.P.(C) 6485/2020, W.P.(C) 6489/2020,
W.P.(C) 6490/2020, W.P.(C) 6491/2020, W.P.(C) 6493/2020,
W.P.(C) 6494/2020, W.P.(C) 6495/2020, W.P.(C) 6496/2020,
W.P.(C) 6497/2020, W.P.(C) 6498/2020, W.P.(C) 6504/2020,
W.P.(C) 6505/2020, W.P.(C) 6511/2020, W.P.(C) 6512/2020,
W.P.(C) 6513/2020, W.P.(C) 6514/2020, W.P.(C) 6516/2020,
W.P.(C) 6517/2020, W.P.(C) 6518/2020, W.P.(C) 6519/2020,
W.P.(C) 6521/2020, W.P.(C) 6547/2020, W.P.(C) 6573/2020,
W.P.(C) 6577/2020, W.P.(C) 6579/2020, W.P.(C) 6582/2020,
W.P.(C) 6594/2020, W.P.(C) 6600/2020, W.P.(C) 6602/2020,
W.P.(C) 6613/2020, W.P.(C) 6614/2020, W.P.(C) 6615/2020,
W.P.(C) 6616/2020, W.P.(C) 6619/2020, W.P.(C) 6620/2020,
W.P.(C) 6621/2020, W.P.(C) 6622/2020, W.P.(C) 6624/2020,
W.P.(C) 6625/2020, W.P.(C) 6626/2020, W.P.(C) 6627/2020,
W.P.(C) 6628/2020, W.P.(C) 6629/2020, W.P.(C) 6631/2020,
W.P.(C) 6634/2020, W.P.(C) 6645/2020, W.P.(C) 6647/2020,
W.P.(C) 6652/2020, W.P.(C) 6653/2020, W.P.(C) 6654/2020,
W.P.(C) 6655/2020, W.P.(C) 6657/2020, W.P.(C) 6658/2020,
W.P.(C) 6678/2020, W.P.(C) 6679/2020, W.P.(C) 6680/2020,
W.P.(C) 6681/2020, W.P.(C) 6682/2020, W.P.(C) 6683/2020,
W.P.(C) 6684/2020, W.P.(C) 6685/2020, W.P.(C) 6686/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 14 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 6687/2020, W.P.(C) 6688/2020, W.P.(C) 6689/2020,
W.P.(C) 6690/2020, W.P.(C) 6691/2020, W.P.(C) 6692/2020,
W.P.(C) 6700/2020, W.P.(C) 6703/2020, W.P.(C) 6704/2020,
W.P.(C) 6705/2020, W.P.(C) 6706/2020, W.P.(C) 6707/2020,
W.P.(C) 6708/2020, W.P.(C) 6709/2020, W.P.(C) 6710/2020,
W.P.(C) 6711/2020, W.P.(C) 6713/2020, W.P.(C) 6715/2020,
W.P.(C) 6716/2020, W.P.(C) 6717/2020, W.P.(C) 6719/2020,
W.P.(C) 6732/2020, W.P.(C) 6733/2020, W.P.(C) 6741/2020,
W.P.(C) 6750/2020, W.P.(C) 6753/2020, W.P.(C) 6771/2020,
W.P.(C) 6781/2020, W.P.(C) 6782/2020, W.P.(C) 6789/2020,
W.P.(C) 6802/2020, W.P.(C) 6805/2020, W.P.(C) 6808/2020,
W.P.(C) 6809/2020, W.P.(C) 6811/2020, W.P.(C) 6815/2020,
W.P.(C) 6817/2020, W.P.(C) 6818/2020, W.P.(C) 6820/2020,
W.P.(C) 6821/2020, W.P.(C) 6823/2020, W.P.(C) 6825/2020,
W.P.(C) 6840/2020, W.P.(C) 6847/2020, W.P.(C) 6848/2020,
W.P.(C) 6849/2020, W.P.(C) 6850/2020, W.P.(C) 6851/2020,
W.P.(C) 6853/2020, W.P.(C) 6854/2020, W.P.(C) 6855/2020,
W.P.(C) 6856/2020, W.P.(C) 6860/2020, W.P.(C) 6861/2020,
W.P.(C) 6862/2020, W.P.(C) 6863/2020, W.P.(C) 6864/2020,
W.P.(C) 6865/2020, W.P.(C) 6866/2020, W.P.(C) 6867/2020,
W.P.(C) 6868/2020, W.P.(C) 6869/2020, W.P.(C) 6870/2020,
W.P.(C) 6871/2020, W.P.(C) 6872/2020, W.P.(C) 6873/2020,
W.P.(C) 6874/2020, W.P.(C) 6875/2020, W.P.(C) 6876/2020,
W.P.(C) 6877/2020, W.P.(C) 6878/2020, W.P.(C) 6879/2020,
W.P.(C) 6880/2020, W.P.(C) 6881/2020, W.P.(C) 6882/2020,
W.P.(C) 6888/2020, W.P.(C) 6889/2020, W.P.(C) 6890/2020,
W.P.(C) 6891/2020, W.P.(C) 6892/2020, W.P.(C) 6893/2020,
W.P.(C) 6894/2020, W.P.(C) 6898/2020, W.P.(C) 6899/2020,
W.P.(C) 6900/2020, W.P.(C) 6901/2020, W.P.(C) 6902/2020,
W.P.(C) 6905/2020, W.P.(C) 6906/2020, W.P.(C) 6907/2020,
W.P.(C) 6908/2020, W.P.(C) 6909/2020, W.P.(C) 6910/2020,
W.P.(C) 6912/2020, W.P.(C) 6913/2020, W.P.(C) 6915/2020,
W.P.(C) 6929/2020, W.P.(C) 6930/2020, W.P.(C) 6933/2020,
W.P.(C) 6934/2020, W.P.(C) 6935/2020, W.P.(C) 6937/2020,
W.P.(C) 6939/2020, W.P.(C) 6940/2020, W.P.(C) 6941/2020,
W.P.(C) 6943/2020, W.P.(C) 6944/2020, W.P.(C) 6945/2020,
W.P.(C) 6948/2020, W.P.(C) 6950/2020, W.P.(C) 6951/2020,
W.P.(C) 6963/2020, W.P.(C) 6964/2020, W.P.(C) 6965/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 15 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 6966/2020, W.P.(C) 6967/2020, W.P.(C) 6968/2020,
W.P.(C) 6969/2020, W.P.(C) 6971/2020, W.P.(C) 6976/2020,
W.P.(C) 6977/2020, W.P.(C) 6987/2020, W.P.(C) 6990/2020,
W.P.(C) 6992/2020, W.P.(C) 6994/2020, W.P.(C) 6995/2020,
W.P.(C) 6996/2020, W.P.(C) 7017/2020, W.P.(C) 7027/2020,
W.P.(C) 7042/2020, W.P.(C) 7043/2020, W.P.(C) 7044/2020,
W.P.(C) 7045/2020, W.P.(C) 7046/2020, W.P.(C) 7048/2020,
W.P.(C) 7049/2020, W.P.(C) 7050/2020, W.P.(C) 7057/2020,
W.P.(C) 7060/2020, W.P.(C) 7061/2020, W.P.(C) 7073/2020,
W.P.(C) 7075/2020, W.P.(C) 7077/2020, W.P.(C) 7078/2020,
W.P.(C) 7079/2020, W.P.(C) 7080/2020, W.P.(C) 7081/2020,
W.P.(C) 7082/2020, W.P.(C) 7083/2020, W.P.(C) 7086/2020,
W.P.(C) 7087/2020, W.P.(C) 7088/2020, W.P.(C) 7089/2020,
W.P.(C) 7090/2020, W.P.(C) 7091/2020, W.P.(C) 7098/2020,
W.P.(C) 7100/2020, W.P.(C) 7101/2020, W.P.(C) 7102/2020,
W.P.(C) 7104/2020, W.P.(C) 7105/2020, W.P.(C) 7106/2020,
W.P.(C) 7142/2020, W.P.(C) 7143/2020, W.P.(C) 7144/2020,
W.P.(C) 7145/2020, W.P.(C) 7146/2020, W.P.(C) 7147/2020,
W.P.(C) 7148/2020, W.P.(C) 7149/2020, W.P.(C) 7150/2020,
W.P.(C) 7151/2020, W.P.(C) 7153/2020, W.P.(C) 7154/2020,
W.P.(C) 7156/2020, W.P.(C) 7157/2020, W.P.(C) 7158/2020,
W.P.(C) 7226/2020, W.P.(C) 7227/2020, W.P.(C) 7228/2020,
W.P.(C) 7229/2020, W.P.(C) 7234/2020, W.P.(C) 7235/2020,
W.P.(C) 7236/2020, W.P.(C) 7237/2020, W.P.(C) 7240/2020,
W.P.(C) 7261/2020, W.P.(C) 7262/2020, W.P.(C) 7263/2020,
W.P.(C) 7264/2020, W.P.(C) 7265/2020, W.P.(C) 7266/2020,
W.P.(C) 7267/2020, W.P.(C) 7268/2020, W.P.(C) 7269/2020,
W.P.(C) 7270/2020, W.P.(C) 7281/2020, W.P.(C) 7282/2020,
W.P.(C) 7283/2020, W.P.(C) 7284/2020, W.P.(C) 7285/2020,
W.P.(C) 7286/2020, W.P.(C) 7287/2020, W.P.(C) 7288/2020,
W.P.(C) 7289/2020, W.P.(C) 7290/2020, W.P.(C) 7291/2020,
W.P.(C) 7292/2020, W.P.(C) 7293/2020, W.P.(C) 7294/2020,
W.P.(C) 7295/2020, W.P.(C) 7296/2020, W.P.(C) 7297/2020,
W.P.(C) 7298/2020, W.P.(C) 7299/2020, W.P.(C) 7301/2020,
W.P.(C) 7302/2020, W.P.(C) 7303/2020, W.P.(C) 7304/2020,
W.P.(C) 7305/2020, W.P.(C) 7307/2020, W.P.(C) 7308/2020,
W.P.(C) 7309/2020, W.P.(C) 7310/2020, W.P.(C) 7311/2020,
W.P.(C) 7312/2020, W.P.(C) 7313/2020, W.P.(C) 7314/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 16 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 7315/2020, W.P.(C) 7316/2020, W.P.(C) 7317/2020,
W.P.(C) 7318/2020, W.P.(C) 7319/2020, W.P.(C) 7320/2020,
W.P.(C) 7321/2020, W.P.(C) 7322/2020, W.P.(C) 7323/2020,
W.P.(C) 7324/2020, W.P.(C) 7342/2020, W.P.(C) 7348/2020,
W.P.(C) 7349/2020, W.P.(C) 7353/2020, W.P.(C) 7365/2020,
W.P.(C) 7369/2020, W.P.(C) 7370/2020, W.P.(C) 7373/2020,
W.P.(C) 7375/2020, W.P.(C) 7376/2020, W.P.(C) 7378/2020,
W.P.(C) 7383/2020, W.P.(C) 7385/2020, W.P.(C) 7386/2020,
W.P.(C) 7387/2020, W.P.(C) 7400/2020, W.P.(C) 7424/2020,
W.P.(C) 7426/2020, W.P.(C) 7428/2020, W.P.(C) 7431/2020,
W.P.(C) 7432/2020, W.P.(C) 7433/2020, W.P.(C) 7436/2020,
W.P.(C) 7437/2020, W.P.(C) 7439/2020, W.P.(C) 7445/2020,
W.P.(C) 7462/2020, W.P.(C) 7471/2020, W.P.(C) 7473/2020,
W.P.(C) 7483/2020, W.P.(C) 7484/2020, W.P.(C) 7485/2020,
W.P.(C) 7487/2020, W.P.(C) 7488/2020, W.P.(C) 7499/2020,
W.P.(C) 7500/2020, W.P.(C) 7501/2020, W.P.(C) 7502/2020,
W.P.(C) 7503/2020, W.P.(C) 7504/2020, W.P.(C) 7505/2020,
W.P.(C) 7506/2020, W.P.(C) 7507/2020, W.P.(C) 7508/2020,
W.P.(C) 7509/2020, W.P.(C) 7510/2020, W.P.(C) 7511/2020,
W.P.(C) 7512/2020, W.P.(C) 7513/2020, W.P.(C) 7516/2020,
W.P.(C) 7518/2020, W.P.(C) 7519/2020, W.P.(C) 7524/2020,
W.P.(C) 7525/2020, W.P.(C) 7527/2020, W.P.(C) 7542/2020,
W.P.(C) 7543/2020, W.P.(C) 7544/2020, W.P.(C) 7545/2020,
W.P.(C) 7546/2020, W.P.(C) 7547/2020, W.P.(C) 7548/2020,
W.P.(C) 7551/2020, W.P.(C) 7552/2020, W.P.(C) 7553/2020,
W.P.(C) 7556/2020, W.P.(C) 7559/2020, W.P.(C) 7560/2020,
W.P.(C) 7561/2020, W.P.(C) 7562/2020, W.P.(C) 7563/2020,
W.P.(C) 7571/2020, W.P.(C) 7573/2020, W.P.(C) 7575/2020,
W.P.(C) 7576/2020, W.P.(C) 7577/2020, W.P.(C) 7578/2020,
W.P.(C) 7583/2020, W.P.(C) 7585/2020, W.P.(C) 7586/2020,
W.P.(C) 7587/2020, W.P.(C) 7588/2020, W.P.(C) 7589/2020,
W.P.(C) 7592/2020, W.P.(C) 7594/2020, W.P.(C) 7604/2020,
W.P.(C) 7606/2020, W.P.(C) 7609/2020, W.P.(C) 7610/2020,
W.P.(C) 7614/2020, W.P.(C) 7619/2020, W.P.(C) 7620/2020,
W.P.(C) 7621/2020, W.P.(C) 7623/2020, W.P.(C) 7624/2020,
W.P.(C) 7633/2020, W.P.(C) 7668/2020, W.P.(C) 7669/2020,
W.P.(C) 7670/2020, W.P.(C) 7671/2020, W.P.(C) 7672/2020,
W.P.(C) 7673/2020, W.P.(C) 7674/2020, W.P.(C) 7675/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 17 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 7676/2020, W.P.(C) 7677/2020, W.P.(C) 7678/2020,
W.P.(C) 7679/2020, W.P.(C) 7680/2020, W.P.(C) 7681/2020,
W.P.(C) 7682/2020, W.P.(C) 7683/2020, W.P.(C) 7684/2020,
W.P.(C) 7685/2020, W.P.(C) 7686/2020, W.P.(C) 7687/2020,
W.P.(C) 7688/2020, W.P.(C) 7689/2020, W.P.(C) 7690/2020,
W.P.(C) 7703/2020, W.P.(C) 7706/2020, W.P.(C) 7708/2020,
W.P.(C) 7709/2020, W.P.(C) 7713/2020, W.P.(C) 7750/2020,
W.P.(C) 7751/2020, W.P.(C) 7752/2020, W.P.(C) 7764/2020,
W.P.(C) 7770/2020, W.P.(C) 7772/2020, W.P.(C) 7773/2020,
W.P.(C) 7774/2020, W.P.(C) 7775/2020, W.P.(C) 7776/2020,
W.P.(C) 7777/2020, W.P.(C) 7779/2020, W.P.(C) 7780/2020,
W.P.(C) 7781/2020, W.P.(C) 7782/2020, W.P.(C) 7783/2020,
W.P.(C) 7784/2020, W.P.(C) 7785/2020, W.P.(C) 7786/2020,
W.P.(C) 7809/2020, W.P.(C) 7810/2020, W.P.(C) 7811/2020,
W.P.(C) 7812/2020, W.P.(C) 7814/2020, W.P.(C) 7816/2020,
W.P.(C) 7817/2020, W.P.(C) 7819/2020, W.P.(C) 7820/2020,
W.P.(C) 7821/2020, W.P.(C) 7822/2020, W.P.(C) 7824/2020,
W.P.(C) 7826/2020, W.P.(C) 7846/2020, W.P.(C) 7847/2020,
W.P.(C) 7851/2020, W.P.(C) 7852/2020, W.P.(C) 7853/2020,
W.P.(C) 7854/2020, W.P.(C) 7872/2020, W.P.(C) 7876/2020,
W.P.(C) 7877/2020, W.P.(C) 7880/2020, W.P.(C) 7905/2020,
W.P.(C) 7906/2020, W.P.(C) 7907/2020, W.P.(C) 7908/2020,
W.P.(C) 7909/2020, W.P.(C) 7910/2020, W.P.(C) 7916/2020,
W.P.(C) 7918/2020, W.P.(C) 7919/2020, W.P.(C) 7921/2020,
W.P.(C) 7932/2020, W.P.(C) 7933/2020, W.P.(C) 7934/2020,
W.P.(C) 7941/2020, W.P.(C) 7942/2020, W.P.(C) 7943/2020,
W.P.(C) 7944/2020, W.P.(C) 7945/2020, W.P.(C) 7946/2020,
W.P.(C) 7947/2020, W.P.(C) 7948/2020, W.P.(C) 7960/2020,
W.P.(C) 7961/2020, W.P.(C) 7968/2020, W.P.(C) 7970/2020,
W.P.(C) 7971/2020, W.P.(C) 7972/2020, W.P.(C) 7973/2020,
W.P.(C) 7974/2020, W.P.(C) 7975/2020, W.P.(C) 7986/2020,
W.P.(C) 7987/2020, W.P.(C) 7988/2020, W.P.(C) 7989/2020,
W.P.(C) 7990/2020, W.P.(C) 7991/2020, W.P.(C) 7992/2020,
W.P.(C) 7993/2020, W.P.(C) 7994/2020, W.P.(C) 7995/2020,
W.P.(C) 7996/2020, W.P.(C) 7997/2020, W.P.(C) 7998/2020,
W.P.(C) 7999/2020, W.P.(C) 8000/2020, W.P.(C) 8032/2020,
W.P.(C) 8034/2020, W.P.(C) 8036/2020, W.P.(C) 8037/2020,
W.P.(C) 8038/2020, W.P.(C) 8039/2020, W.P.(C) 8041/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 18 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 8042/2020, W.P.(C) 8043/2020, W.P.(C) 8045/2020,
W.P.(C) 8046/2020, W.P.(C) 8058/2020, W.P.(C) 8059/2020,
W.P.(C) 8060/2020, W.P.(C) 8101/2020, W.P.(C) 8102/2020,
W.P.(C) 8103/2020, W.P.(C) 8107/2020, W.P.(C) 8109/2020,
W.P.(C) 8110/2020, W.P.(C) 8111/2020, W.P.(C) 8114/2020,
W.P.(C) 8116/2020, W.P.(C) 8117/2020, W.P.(C) 8118/2020,
W.P.(C) 8120/2020, W.P.(C) 8121/2020, W.P.(C) 8346/2020,
W.P.(C) 8378/2020, W.P.(C) 8379/2020, W.P.(C) 8380/2020,
W.P.(C) 8381/2020, W.P.(C) 8382/2020, W.P.(C) 8383/2020,
W.P.(C) 8384/2020, W.P.(C) 8385/2020, W.P.(C) 8386/2020,
W.P.(C) 8387/2020, W.P.(C) 8388/2020, W.P.(C) 8389/2020,
W.P.(C) 8415/2020, W.P.(C) 8416/2020, W.P.(C) 8417/2020,
W.P.(C) 8419/2020, W.P.(C) 8420/2020, W.P.(C) 8421/2020,
W.P.(C) 8422/2020, W.P.(C) 8424/2020, W.P.(C) 8425/2020,
W.P.(C) 8426/2020, W.P.(C) 8427/2020, W.P.(C) 8429/2020,
W.P.(C) 8430/2020, W.P.(C) 8431/2020, W.P.(C) 8434/2020,
W.P.(C) 8435/2020, W.P.(C) 8436/2020, W.P.(C) 8438/2020,
W.P.(C) 8439/2020, W.P.(C) 8440/2020, W.P.(C) 8441/2020,
W.P.(C) 8442/2020, W.P.(C) 8443/2020, W.P.(C) 8444/2020,
W.P.(C) 8445/2020, W.P.(C) 8446/2020, W.P.(C) 8447/2020,
W.P.(C) 8448/2020, W.P.(C) 8449/2020, W.P.(C) 8450/2020,
W.P.(C) 8451/2020, W.P.(C) 8452/2020, W.P.(C) 8469/2020,
W.P.(C) 8470/2020, W.P.(C) 8471/2020, W.P.(C) 8472/2020,
W.P.(C) 8473/2020, W.P.(C) 8474/2020, W.P.(C) 8475/2020,
W.P.(C) 8476/2020, W.P.(C) 8477/2020, W.P.(C) 8478/2020,
W.P.(C) 8479/2020, W.P.(C) 8480/2020, W.P.(C) 8481/2020,
W.P.(C) 8482/2020, W.P.(C) 8484/2020, W.P.(C) 8486/2020,
W.P.(C) 8491/2020, W.P.(C) 8692/2020, W.P.(C) 8697/2020,
W.P.(C) 8709/2020, W.P.(C) 8710/2020, W.P.(C) 8711/2020,
W.P.(C) 8712/2020, W.P.(C) 8713/2020, W.P.(C) 8714/2020,
W.P.(C) 8715/2020, W.P.(C) 8716/2020, W.P.(C) 8717/2020,
W.P.(C) 8718/2020, W.P.(C) 8719/2020, W.P.(C) 8720/2020,
W.P.(C) 8721/2020, W.P.(C) 8725/2020, W.P.(C) 8762/2020,
W.P.(C) 8763/2020, W.P.(C) 8773/2020, W.P.(C) 8774/2020,
W.P.(C) 8778/2020, W.P.(C) 8781/2020, W.P.(C) 8782/2020,
W.P.(C) 9025/2020, W.P.(C) 9138/2020, W.P.(C) 9139/2020,
W.P.(C) 9140/2020, W.P.(C) 9141/2020, W.P.(C) 9142/2020,
W.P.(C) 9143/2020, W.P.(C) 9145/2020, W.P.(C) 9150/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 19 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 9152/2020, W.P.(C) 9153/2020, W.P.(C) 9154/2020,
W.P.(C) 9155/2020, W.P.(C) 9156/2020, W.P.(C) 9159/2020,
W.P.(C) 9175/2020, W.P.(C) 9176/2020, W.P.(C) 9177/2020,
W.P.(C) 9178/2020, W.P.(C) 9179/2020, W.P.(C) 9180/2020,
W.P.(C) 9181/2020, W.P.(C) 9182/2020, W.P.(C) 9184/2020,
W.P.(C) 9185/2020, W.P.(C) 9186/2020, W.P.(C) 9187/2020,
W.P.(C) 9188/2020, W.P.(C) 9194/2020, W.P.(C) 9195/2020,
W.P.(C) 9196/2020, W.P.(C) 9197/2020, W.P.(C) 9198/2020,
W.P.(C) 9199/2020, W.P.(C) 9200/2020, W.P.(C) 9201/2020,
W.P.(C) 9202/2020, W.P.(C) 9207/2020, W.P.(C) 9208/2020,
W.P.(C) 9210/2020, W.P.(C) 9211/2020, W.P.(C) 9212/2020,
W.P.(C) 9213/2020, W.P.(C) 9214/2020, W.P.(C) 9218/2020,
W.P.(C) 9220/2020, W.P.(C) 9235/2020, W.P.(C) 9236/2020,
W.P.(C) 9237/2020, W.P.(C) 9239/2020, W.P.(C) 9241/2020,
W.P.(C) 9499/2020, W.P.(C) 9500/2020, W.P.(C) 9501/2020,
W.P.(C) 9502/2020, W.P.(C) 9503/2020, W.P.(C) 9504/2020,
W.P.(C) 9505/2020, W.P.(C) 9506/2020, W.P.(C) 9507/2020,
W.P.(C) 9508/2020, W.P.(C) 9509/2020, W.P.(C) 9510/2020,
W.P.(C) 9511/2020, W.P.(C) 9512/2020, W.P.(C) 9513/2020,
W.P.(C) 9514/2020, W.P.(C) 9515/2020, W.P.(C) 9516/2020,
W.P.(C) 9519/2020, W.P.(C) 9523/2020, W.P.(C) 9532/2020,
W.P.(C) 9534/2020, W.P.(C) 9535/2020, W.P.(C) 9536/2020,
W.P.(C) 9538/2020, W.P.(C) 9541/2020, W.P.(C) 9542/2020,
W.P.(C) 9543/2020, W.P.(C) 9544/2020, W.P.(C) 9545/2020,
W.P.(C) 9546/2020, W.P.(C) 9547/2020, W.P.(C) 9548/2020,
W.P.(C) 9549/2020, W.P.(C) 9550/2020, W.P.(C) 9551/2020,
W.P.(C) 9552/2020, W.P.(C) 9572/2020, W.P.(C) 9796/2020,
W.P.(C) 9803/2020, W.P.(C) 9910/2020, W.P.(C) 10164/2020,
W.P.(C) 10173/2020, W.P.(C) 10174/2020, W.P.(C) 10175/2020,
W.P.(C) 10176/2020, W.P.(C) 10177/2020, W.P.(C) 10178/2020,
W.P.(C) 10179/2020, W.P.(C) 10180/2020, W.P.(C) 10181/2020,
W.P.(C) 10182/2020, W.P.(C) 10183/2020, W.P.(C) 10185/2020,
W.P.(C) 10186/2020, W.P.(C) 10187/2020, W.P.(C) 10188/2020,
W.P.(C) 10189/2020, W.P.(C) 10190/2020, W.P.(C) 10191/2020,
W.P.(C) 10192/2020, W.P.(C) 10193/2020, W.P.(C) 10194/2020,
W.P.(C) 10196/2020, W.P.(C) 10197/2020, W.P.(C) 10198/2020,
W.P.(C) 10199/2020, W.P.(C) 10200/2020, W.P.(C) 10201/2020,
W.P.(C) 10203/2020, W.P.(C) 10204/2020, W.P.(C) 10205/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 20 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 10207/2020, W.P.(C) 10208/2020, W.P.(C) 10210/2020,
W.P.(C) 10211/2020, W.P.(C) 10212/2020, W.P.(C) 10213/2020,
W.P.(C) 10214/2020, W.P.(C) 10215/2020, W.P.(C) 10216/2020,
W.P.(C) 10217/2020, W.P.(C) 10220/2020, W.P.(C) 10222/2020,
W.P.(C) 10223/2020, W.P.(C) 10224/2020, W.P.(C) 10225/2020,
W.P.(C) 10226/2020, W.P.(C) 10227/2020, W.P.(C) 10228/2020,
W.P.(C) 10230/2020, W.P.(C) 10231/2020, W.P.(C) 10232/2020,
W.P.(C) 10233/2020, W.P.(C) 10234/2020, W.P.(C) 10235/2020,
W.P.(C) 10236/2020, W.P.(C) 10237/2020, W.P.(C) 10238/2020,
W.P.(C) 10239/2020, W.P.(C) 10240/2020, W.P.(C) 10241/2020,
W.P.(C) 10242/2020, W.P.(C) 10243/2020, W.P.(C) 10244/2020,
W.P.(C) 10245/2020, W.P.(C) 10246/2020, W.P.(C) 10247/2020,
W.P.(C) 10248/2020, W.P.(C) 10249/2020, W.P.(C) 10250/2020,
W.P.(C) 10251/2020, W.P.(C) 10252/2020, W.P.(C) 10253/2020,
W.P.(C) 10273/2020, W.P.(C) 10274/2020, W.P.(C) 10296/2020,
W.P.(C) 10307/2020, W.P.(C) 10310/2020, W.P.(C) 10311/2020,
W.P.(C) 10553/2020, W.P.(C) 10554/2020, W.P.(C) 10555/2020,
W.P.(C) 10556/2020, W.P.(C) 10558/2020, W.P.(C) 10559/2020,
W.P.(C) 10560/2020, W.P.(C) 10561/2020, W.P.(C) 10562/2020,
W.P.(C) 10563/2020, W.P.(C) 10564/2020, W.P.(C) 10565/2020,
W.P.(C) 10566/2020, W.P.(C) 10570/2020, W.P.(C) 10571/2020,
W.P.(C) 10572/2020, W.P.(C) 10573/2020, W.P.(C) 10574/2020,
W.P.(C) 10575/2020, W.P.(C) 10576/2020, W.P.(C) 10577/2020,
W.P.(C) 10578/2020, W.P.(C) 10579/2020, W.P.(C) 10580/2020,
W.P.(C) 10581/2020, W.P.(C) 10582/2020, W.P.(C) 10584/2020,
W.P.(C) 10585/2020, W.P.(C) 10586/2020, W.P.(C) 10587/2020,
W.P.(C) 10588/2020, W.P.(C) 10589/2020, W.P.(C) 10590/2020,
W.P.(C) 10591/2020, W.P.(C) 10592/2020, W.P.(C) 10593/2020,
W.P.(C) 10594/2020, W.P.(C) 10595/2020, W.P.(C) 10596/2020,
W.P.(C) 10597/2020, W.P.(C) 10598/2020, W.P.(C) 10599/2020,
W.P.(C) 10600/2020, W.P.(C) 10601/2020, W.P.(C) 10602/2020,
W.P.(C) 10604/2020, W.P.(C) 10605/2020, W.P.(C) 10606/2020,
W.P.(C) 10607/2020, W.P.(C) 10609/2020, W.P.(C) 10610/2020,
W.P.(C) 10613/2020, W.P.(C) 10618/2020, W.P.(C) 10619/2020,
W.P.(C) 10620/2020, W.P.(C) 10622/2020, W.P.(C) 10623/2020,
W.P.(C) 10625/2020, W.P.(C) 10629/2020, W.P.(C) 10630/2020,
W.P.(C) 10631/2020, W.P.(C) 10632/2020, W.P.(C) 10635/2020,
W.P.(C) 10637/2020, W.P.(C) 10640/2020, W.P.(C) 10641/2020,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 21 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 10642/2020, W.P.(C) 10646/2020, W.P.(C) 10648/2020,
W.P.(C) 10650/2020, W.P.(C) 10651/2020, W.P.(C) 10653/2020,
W.P.(C) 10654/2020, W.P.(C) 10656/2020, W.P.(C) 10657/2020,
W.P.(C) 10661/2020, W.P.(C) 10664/2020, W.P.(C) 10666/2020,
W.P.(C) 10672/2020, W.P.(C) 10673/2020, W.P.(C) 10674/2020,
W.P.(C) 10675/2020, W.P.(C) 10676/2020, W.P.(C) 10677/2020,
W.P.(C) 10678/2020, W.P.(C) 10684/2020, W.P.(C) 10685/2020,
W.P.(C) 10712/2020, W.P.(C) 10714/2020, W.P.(C) 10747/2020,
W.P.(C) 10748/2020, W.P.(C) 10749/2020, W.P.(C) 10825/2020,
W.P.(C) 10958/2020, W.P.(C) 10973/2020, W.P.(C) 10982/2020,
W.P.(C) 10985/2020, W.P.(C) 11001/2020, W.P.(C) 342/2021,
W.P.(C) 343/2021, W.P.(C) 536/2021, W.P.(C) 537/2021,
W.P.(C) 538/2021, W.P.(C) 539/2021, W.P.(C) 541/2021,
W.P.(C) 543/2021, W.P.(C) 545/2021, W.P.(C) 546/2021,
W.P.(C) 548/2021, W.P.(C) 550/2021, W.P.(C) 559/2021,
W.P.(C) 574/2021, W.P.(C) 575/2021, W.P.(C) 576/2021,
W.P.(C) 577/2021, W.P.(C) 583/2021, W.P.(C) 584/2021,
W.P.(C) 598/2021, W.P.(C) 600/2021, W.P.(C) 601/2021,
W.P.(C) 602/2021, W.P.(C) 609/2021, W.P.(C) 610/2021,
W.P.(C) 611/2021, W.P.(C) 612/2021, W.P.(C) 613/2021,
W.P.(C) 614/2021, W.P.(C) 615/2021, W.P.(C) 616/2021,
W.P.(C) 617/2021, W.P.(C) 618/2021, W.P.(C) 619/2021,
W.P.(C) 620/2021, W.P.(C) 621/2021, W.P.(C) 623/2021,
W.P.(C) 624/2021, W.P.(C) 625/2021, W.P.(C) 626/2021,
W.P.(C) 627/2021, W.P.(C) 628/2021, W.P.(C) 629/2021,
W.P.(C) 630/2021, W.P.(C) 631/2021, W.P.(C) 632/2021,
W.P.(C) 635/2021, W.P.(C) 636/2021, W.P.(C) 638/2021,
W.P.(C) 639/2021, W.P.(C) 641/2021, W.P.(C) 644/2021,
W.P.(C) 645/2021, W.P.(C) 647/2021, W.P.(C) 648/2021,
W.P.(C) 650/2021, W.P.(C) 651/2021, W.P.(C) 653/2021,
W.P.(C) 654/2021, W.P.(C) 655/2021, W.P.(C) 656/2021,
W.P.(C) 657/2021, W.P.(C) 658/2021, W.P.(C) 659/2021,
W.P.(C) 661/2021, W.P.(C) 662/2021, W.P.(C) 673/2021,
W.P.(C) 674/2021, W.P.(C) 676/2021, W.P.(C) 678/2021,
W.P.(C) 722/2021, W.P.(C) 760/2021, W.P.(C) 761/2021,
W.P.(C) 762/2021, W.P.(C) 770/2021, W.P.(C) 771/2021,
W.P.(C) 816/2021, W.P.(C) 824/2021, W.P.(C) 828/2021,
W.P.(C) 869/2021, W.P.(C) 873/2021, W.P.(C) 874/2021,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 22 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
W.P.(C) 876/2021, W.P.(C) 877/2021, W.P.(C) 878/2021,
W.P.(C) 879/2021, W.P.(C) 881/2021, W.P.(C) 934/2021,
W.P.(C) 944/2021, W.P.(C) 952/2021, W.P.(C) 955/2021,
W.P.(C) 957/2021, W.P.(C) 975/2021, W.P.(C) 978/2021,
W.P.(C) 1021/2021, W.P.(C) 1036/2021, W.P.(C) 1038/2021,
W.P.(C) 1042/2021, W.P.(C) 1048/2021, W.P.(C) 1056/2021,
W.P.(C) 1061/2021, W.P.(C) 1063/2021, W.P.(C) 1064/2021.
Present:
For Petitioners
Mr. Sanjay Sharawat, Advocate in item Nos. 34 to 37, 41 to 45, 47 to 50,
52 to 53, 55 to 58, 67, 90, 94 to 95, 98 to 100, 102 to 110, 112 to 114,
116, 119 to 127, 130 to 133, 135, 137, 157 to 159, 164, 166 to 168, 172 to
173, 175, 177, 180 to 181, 183 to 184, 188, 193 to 194, 196, 198 to 199,
240 to 251, 254 to 257, 293 to 301, 306 to 308, 310, 361 to 366, 372 to
443, 445 to 456, 458 to 463, 465 to 481, 492 to 495, 506, 509, 514 to 518,
524 to 527, 546, 551, 555, 595, 613 to 617, 622, 624 to 625, 629, 634,
636 to 640, 642, 644, 646 to 647, 651, 673, 675, 678 to 686, 695 to 705,
707, 749 to 750, 762 to 778, 783 to 786, 810, 814, 820, 822 to 826, 862 to
873, 876 to 880, 885, 891 to 894, 897, 908 to 909, 912, 927 to 938, 940 to
946, 953 to 975, 977 to 978, 985, 990, 992 to 993, 998, 1001 to 1003,
1007 to 1009, 1012 to 1015, 1017, 1019, 1022, 1024, 1032to 1036, 1041
to 1047, 1050 to 1051, 1073, 1075, 1078, 1080, 1098 to 1099, 1102, 1112
to 1113, 1115, 1133 to 1142, 1146 to 1148, 1152, 1158 to 1160, 1164,
1166, 1169 to 1176, 1184 to 1186, 1188 to 1190, 1192 to 1203, 1209 to
1236, 1248, 1267, 1273 to 1280, 1282, 1287 to 1288, 1296 to 1297, 1299
to 1301, 1306 to 1309, 1311 to 1316, 1321, 1323 to 1325, 1327, 1330 to
1333, 1335, 1337, 1339 to 1342, 1344, 1346, 1354, 1366, 1372, 1374 to
1375, 1378 to 1379, 1386 to 1387, 1407 to 1408, 1410, 1434 to 1448,
1450 to 1462, 1466, 1470, 1519 to 1520, 1522 to 1526, 1545 to 1547,
1552 to 1553, 1567 to 1568, 1570 to 1578, 1582, 1584 to 1585, 1596 to
1599, 1601 to 1602, 1604 to 1607, 1609, 1613 to 1614, 1622, 1624, 1627
to 1629, 1632 to 1633, 1639 to 1642, 1646 to 1657, 1677 to 1680, 1685 to
1695, 1705 to 1715, 1718 to 1723, 1725, 1729 to 1738, 1740 to 1749,
1751 to 1759, 1761, 1763 to 1768, 1772 to 1773, 1787 to 1790, 1793,
1795 to 1809, 1815 to 1816, 1818 to 1828, 1830 to 1831, 1835 to 1839,
1841 to 1843, 1846, 1924 to 1943, 1945, 1952 to 1955, 1961 to 1969,
1972 to 1975, 1979 to 1980, 1992, 1997 to 2002, 2072 to 2079, 2082 to
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 23 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
2083, 2085, 2092 to 2093, 2096 to 2098, 2100 to 2104, 2106, 2108 to
2113, 2115 to 2120, 2122, 2137, 2143 to 2146, 2158, 2161 to 2167, 2176
to 2177, 2179 to 2185, 2196, 2198 to 2209, 2212, 2217, 2220 to 2221,
2224 to 2225, 2227 to 2228, 2235 to 2236, 2249, 2260, 2273, 2276 to
2285, 2293 to 2294, 2297 to 2302, 2304 to 2308, 2312 to 2314, 2318 to
2319, 2328 to 2338, 2341, 2347 to 2356, 2358 to 2359, 2365 to 2368,
2370 to 2374, 2376, 2380 to 2386, 2397 to 2409, 2411 to 2420, 2422 to
2428, 2430, 2434, 2444, 2451, 2454, 2458, 2466 to 2469, 2479 to 2482,
2486, 2491 to 2493, 2495, 2497 to 2498, 2500, 2502 to 2503, 2520 to
2521, 2526 to 2527, 2539 to 2540, 2543 to 2548, 2553.
Mr. Amitesh Kumar & Ms. Priti Kumari, Advocates in Item nos. 30, 32,
46, 51, 83, 89, 154, 100, 203, 331 to 344, 367 to 371, 482, 483, 498, 500,
502,,554, 556 to 569, 576, 600, 604, 610, 612, 732, 737, 740, 811, 818,
819, 827, 890, 895, 899, 907, 947 to 952, 979, 984, 987, 989, 1030, 1057,
1058, 1059, 1122, 1145, 1168, 1177 to 1182, 1302, 1303, 1318, 1319,
1320, 1424 to 1433, 1463, 1464, 1467, 1468, 1469, 1479, 1483, 1485,
1495, 1521, 1586, 1663, 1664, 1681 to 1684, 1696 to 1699, 1703, 1704,
1726, 1728, 1769 to 1771, 1792, 1794, 1817, 1829, 1840, 1844, 1845,
1847, 1848, 1851to 1858, 1881, 1886 to 1891, 1893, 1909, 1981 to 1987,
1989, 1990, 1995, 2088 to 2091, 2094, 2095, 2099, 2105, 2107, 2114,
2157, 2159, 2160, 2195, 2263, 2320, 2519, 2528 to 2531.
Mr. Chandrashekhar Singh, Advocate in Item nos. 23, 59-61, 64, 66, 69,
73-75, 77-79, 81-82, 88, 118, 128-129, 134, 136, 138-142, 146-147, 155,
165, 174, 178-179, 182, 187, 195, 204, 211-212, 214, 216-218, 220, 223,
227, 231, 233-234, 262, 264, 272, 276, 278, 284, 286-287, 312-314, 319,
323, 563-564, 566-567, 580-586, 602-603, 618-619, 621, 623, 626-628,
630-633, 635, 641, 643, 645, 648-650, 672, 674, 676-677, 687-694, 710-
714, 716, 723, 725-727, 741, 745, 747, 751-756, 758-761, 809, 857-859,
874, 886, 900-901, 919-920, 976, 991, 1004, 1006, 1021, 1082-1083,
1097, 1100, 1111, 1114, 1143-1144, 1149-1151, 1250, 1252, 1262-1263,
1269-1270, 1389-1392, 1401-1403, 1415, 1638, 1661-1662, 1857, 1895,
1899-1900, 1922-1923, 1944, 1946-1948, 1956-1960, 1977-1978, 2080,
2121, 2123, 2168, 2232, 2271, 2274, 2310, 2344-2345, 2375, 2391-2392,
2395, 2421, 2501, 2504-2505, 2549-2552.
Mr. Mayank Manish & Mr. Ravi Kant, Advocates in Item nos. 62-63, 68,
71-72, 76, 80, 85, 87, 93, 96-97, 101, 111, 115, 117, 143-145, 148-154,
176, 186, 191, 197, 205-210, 213, 215, 219, 221-222, 224-226, 228-230,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 24 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
232, 235-239, 258-261, 263, 265-271, 273-275, 277, 279-283, 285, 311,
315-318, 320-322, 324, 484-491, 496-497, 499, 501, 503-505, 507-508,
510-513, 519-523, 528-545, 547-550, 552-553, 559-562, 565, 568, 570-
575, 577-579, 587-594, 596-598, 604-609, 620, 652-671, 708-709, 715,
717-722, 724, 728-731, 733-736, 738, 742-744, 746, 757, 779-782, 787-
789, 791-808, 812-813, 828-856, 860-861, 875, 881-884, 887-889, 896-
898, 902-906, 910-911, 914-919, 921-926, 939, 1037-1040, 1048-1049,
1052-1056, 1061-1072, 1074, 1076-1077, 1079, 1081, 1084-1096, 1101,
1103-1110, 1116-1120, 1123-1126, 1128, 1237-1247, 1249, 1251, 1253-
1261, 1265-1266, 1268-1271, 1281, 1284-1286, 1290, 1349-1352, 1355-
1365, 1368-1369, 1371, 1377, 1381-1385, 1393-1399, 1413, 1416-1423,
1428, 1449, 1465, 1471-1478, 1480-1482, 1484, 1486-1494, 1496-1499,
1501-1505, 1507-1513, 1515-1518, 1527-1544, 1548-1551, 1554-1566.
1587-1595, 1600, 1603, 1608, 1610-1612, 1615-1621, 1623, 1625-1626,
1630-1631, 1634-1637, 1643, 1658-1660, 1665-1676, 1774-1786, 1791,
1810, 1812, 1859-1879, 1883-1884, 1894, 1896-1898, 1901-1908, 1910-
1921, 1950-1951, 1970-1971, 1976, 1985, 2006-2038, 2040-2071, 2081,
2084, 2086-2087, 2124-2133, 2139, 2152, 2154-2156, 2169-2175, 2186,
2192, 2194, 2210, 2213-2215, 2218-2219, 2222-2223, 2230-2231, 2237-
2247, 2250-2252, 2254-2255, 2258-2259, 2261-2262, 2264-2270, 2286-
2287, 2289-2292, 2295-2296, 2309, 2332-2327, 2339-2340, 2342-2343,
2346, 2360-2364, 2393-2394, 2396, 2437-2441, 2450, 2453, 2460-2465,
2474-2475, 2483-2485, 2487-2490, 2506-2518, 2532-2538, 2541, 2554.
Mr. Kumar Vikram, Adv. in item no. 29
Mr. Kapil Kumar, Advocate in Item nos. 1127, 1353, 1370, 1404, 1500,
1506, 1832, 1833, 1834, 1885, 1892, 2005, 2234, 2253, 2476 & 2477
Mr. R.K Ruhil & Mr.Sumit Bishnoi, Advs. in Item nos. 37-40, 54, 65, 84,
86, 92, 160-163,169-171,185, 189,200-202,253,325-330,345-
360,444,457,464, 599, 611, 706, 739, 748, 790, 815-817.
Mr. Neeraj Shekhar, Mr. (Dr) Sumit Kumar, Mr. Abhishek Pandey, Mr.
Hemant Kumar Sunny & Mr. Keshav Baheti, Advs. in item nos. 2443 &
2446. [M:- 9312210391].
Mr. Rajiv Mishra & Mr. Shyam Tiwari, Advocates in Item nos. 2316,
2321, 2377, 2379, 2387, 2388, 2389, 2390, 2410, 2429, 2445, 2449,
2470, 2473, 2478, 2494, 2496, 2524, 2524, 2525.
Mr. Jaideep Khanna & Mr. Sahil Raveen, Advs. for Mr. Shivam Singh,
Signature Not Verified
Digitally signed W.P.(C) 1074/2021, & connected matters Page 25 of 26
By:HARMINDER KAUR
Signing Date:24.12.2021
19:42:33
Adv. in Item nos. 1156, 1157, 1162, 1163, 1165, 1167, 1205, 1206, 1207,
1208 .
For Respondents
Mr. Maninder Singh, Senior Advocate Mr. Zoheb Hossain, Mr. Prabhas
Bajaj, Mr. Ajay Sabharwal & Ms. Tulika Gupta, Advocates for the
Pharmacy Council of India.
Mr. Sanjeev Uniyal, Advocate for UOI in Item no. 1264. [M:-
9560806614]
Mr. Jordan R, Advocate for Mr. Ashish Kumar, AAG State of
Rajasthan/R-2 in Item nos. 37 to 40.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.12.2021 The proceedings in the matter have been conducted through hybrid mode [virtual and physical hearing].
Hearing has been concluded in all the writ petitions. Judgment reserved.
A copy of this order be kept in all the petitions.
PRATEEK JALAN, J DECEMBER 23, 2021 'hk/pv/vp/bp'/ Signature Not Verified Digitally signed W.P.(C) 1074/2021, & connected matters Page 26 of 26 By:HARMINDER KAUR Signing Date:24.12.2021 19:42:33