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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(3)(d) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(d)the dates specified in column 5 of the said Schedule against the respective constituency to be the dates on which election of the member or members................. shall be held;