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[Cites 0, Cited by 6] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Rubber Act, 1947

(1)As soon as may be after the commencement of this Act, the Central Government shall, by notification in the Official Gazette, constitute for the purposes of this Act a Board to be called the [***] [The word " Indian" omitted by Act 54 of 1954, Section 6. ]Rubber Board