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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(c) in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007

(c)"Carrier" means any mode of conveyance or facility by which mineral is transported from one place to another and it includes mechanized conveyance, person, animal, bicycle, vessel, cart or any other means;