Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(2) in Sri Malai Mahadeshwaraswamy Kshetra Development Authority Act, 2013

(2)The Authority shall have its headquarters at [Malai Mahadeshwara hill] [Substituted by Act 36 of 2014 w.e.f. 06.09.2014.]in Kollegal taluk, Chamarajanagar district.