Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(1) in The Bombay Gas Supply Rules, 1940

(1)On receipt of an application for new connection, the Company shall forward it together with its remarks, if any, to the Secretary to the Government of Bombay in the Development Department and shall not grant any new connection applied for unless it is sanctioned by the State Government.