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State of Uttar Pradesh - Section

Section 472 in Rules under the United Provinces Excise Act, 1910

472. Result of gauge and proof to be endorsed on distillery pass.

- The spirit in each cask or other vessels shall then be proved. The result of such gauge and proof shall then be endorsed on the pass P. D. 25 covering the consignment and the pass returned to the distillery of issue. Form P. D. 26 received with the pass will be filed until the first visit of the Assistant Excise Commissioner who will then sign the necessary certificate on the back thereof. The .form will then be returned to the distillery of issue.