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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

(1)Casual vacancies in the office of the President, [the Vice-President] [Inserted by Section 10 ibid.] and members of the Committee shall be filled in the same way as provided in section 5.