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State of Andhra Pradesh - Section

Section 38B in Andhra Pradesh General Sales Tax Act, 1957

38B. Rounding of tax, etc.

- The amount of tax, interest, penalty, or any other sum payable and the amount of refund due under the provisions of this Act shall be rounded off to the nearest rupee and for this purpose, where such amount contains a part of a rupee consisting of paise, then, if such part is fifty paise or more, and it shall be increased to one rupee and if such part is less than fifty paise, is shall be ignored.