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State of Kerala - Section

Section 32 in A.P.J. Abdul Kalam Technological University Act, 2015

32. Meetings of the Academic Committee.

- The Academic Committee shall meet as often as decided by the Vice-Chancellor but at least once in two months on dates to be fixed by the Vice-Chancellor. The quorum for a meeting of the Academic Committee shall be one third of its total members. The meetings of the Academic Committee shall be convened by the Dean (Academic) as directed by the Vice-Chancellor.